High Courts05 May 2016Disposed Off
Rajesh Ramjibhai Kundariya Vs State of Gujarat
Gujarat High Court · (2016) 339 ELT 361
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 26 of 65
High Courts05 May 2016Partly Allowed
Kalpesh Laxminarayan Thakkar Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 388 ITR 245
High Courts05 May 2016Dismissed
Ramprasad Ramchandra Acharya - Applicant @HASH Anil Jivatram Savlani and 1 - Opponents
Gujarat High Court · (2017) 171 AIC 290 : (2017) 1 CivilLJ 533 : (2016) 4 GLR 3090
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 105(3), Order 21 Rule 106, Order 21 Rule 97Limitation Act, 1963 - Section 5
High Courts04 May 2016Allowed
Botad Municipality Vs N.K. Metaliya
Gujarat High Court · (2017) 1 GLR 627 : (2016) LabLR 1225 : (2016) LIC 3222
Constitution of India, 1950 — Article 309Gujarat Civil Services (General Conditions of Services) Rules, 2002 — Rule 34Industrial Disputes Act, 1947 — Section 33C (2)
High Courts04 May 2016Dismissed
State of Gujarat Vs Mukeshbhai Kishanlal Khatik
Gujarat High Court · (2016) 3 Crimes 423
Criminal Procedure Code, 1973 (CrPC) - Section 348(1), 377Penal Code, 1860 (IPC) - Section 306, 306, 498A
High Courts04 May 2016Partly Allowed
The State of Gujarat - Appellants @HASH Chirag Suryakant Shah and 1 - Opponents/Respondents
Gujarat High Court · (2016) 4 GLR 2721 : (2016) 3 GujLH 426
Penal Code, 1860 (IPC) - Section 171, Section 467, Section 467, Section 469, Section 471
High Courts03 May 2016Dismissed
State of Gujarat Vs Shantilal Kaniyalal Panchal
Gujarat High Court · (2016) 3 GujLH 547
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)
High Courts03 May 2016Partly Allowed
Kumarpal Amichand Bagrecha Vs Prabhatbhai Babubhai Parmar
Gujarat High Court · (2016) AAC 1792
Employees Compensation Act, 1923 — Section 4Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1988 — Section 147
High Courts03 May 2016Allowed
Nathiben K. Chaudhari Vs Kunvarji F. Thakore
Gujarat High Court · (2016) AAC 2031
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 May 2016Allowed
Om Vir Singh Vs Union of India
Gujarat High Court · (2016) 340 ELT 277 : (2016) 3 GCD 2619 : (2016) 3 GLR 2596
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 14, 8(1)(a)(1)
High Courts03 May 2016Disposed Off
CEMA Electric Lighting Products (India) Pvt. Ltd. - Petitioner @HASH Hansaben M. Shah and 1
Gujarat High Court · (2016) LIC 4385
Industrial Disputes Act, 1947 - Section 11A, Section 18(3)(c), Section 33C
High Courts03 May 2016Dismissed
Ravikant Prabhunath Sharma Vs State of Gujarat
Gujarat High Court · (2016) LIC 3082
Constitution of India, 1950 - Article 162University Grants Commission Act, 1956 - Section 26
High Courts03 May 2016Allowed
Shivam Development Trust Vs Union of India
Gujarat High Court · (2016) 340 ELT 45
High Courts03 May 2016Allowed
Hemal Dilipbhai Shah Vs Assistant Commissioner of Income-Tax
Gujarat High Court · (2016) 386 ITR 91
High Courts02 May 2016Allowed
Prabhudanbhai Govindsinh Gadhvi Vs Ahemadsha Bachusha Fakir
Gujarat High Court · (2017) 1 GLR 490
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 May 2016Allowed
Ajimkhan @ Ajamkhan Sultankhan Pathan Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 3950
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts02 May 2016Dismissed
Prakashkumar G. Pandya Vs Administrator and D.D.O.
Gujarat High Court · (2016) 3 GLR 2388
Constitution of India, 1950 - Article 226Gujarat Secondary and Higher Secondary Education Act, 1972 - Section 36
High Courts02 May 2016Allowed
Nandesari Rasayanee Ltd. Vs Regional Manager
Gujarat High Court · (2016) 337 ELT 187
High Courts02 May 2016Dismissed
Pr. Commissioner of Income Tax - Appellant @HASH Ravjibhai Nagjibhai Thesia - Opponent
Gujarat High Court · (2016) 388 ITR 358
Income Tax Act, 1961 - Section 260A, Section 50C(2)
High Courts02 May 2016Allowed
Premier Heavy Engineering Coprn. Vs Commr. of Central Excise
Gujarat High Court · (2016) 337 ELT 332