High Courts25 Apr 2016Allowed
Jesangbhai Dhulabhai Waghela Vs State of Gujarat
Gujarat High Court · (2016) 3 GLR 2348
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 28 of 65
High Courts25 Apr 2016Dismissed
State Bank of India (SBI) - Appellant @HASH Commissioner of Income Tax - Opponent
Gujarat High Court · (2016) 290 CurTR 129 : (2016) 389 ITR 578
Income Tax Act, 1961 - Section 80P
High Courts25 Apr 2016Disposed Off
Harishankar Janji Gupta Vs Union of India
Gujarat High Court · (2016) 2 CLR 749
High Courts25 Apr 2016Disposed off
Kachchh District Panchayat Thro. Dy Executive Engineer and another Vs Rambhai Meghraj Gadhvi
Gujarat High Court · (2016) 2 CLR 456 : (2016) 150 FLR 278 : (2016) 3 GLR 2234 : (2016) 3 GujLH 225 : (2016) LabLR 918 : (2016) 3 LLJ 494 : (2017) 1 SCT 20
Industrial Disputes Act, 1947 — Section 10(1), 2(oo)(bb), 25F
High Courts22 Apr 2016Partly Allowed
Harishbhai Kalabhai Bagda Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 4217
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts22 Apr 2016Disposed off
Kamlesh Prahladray Trivedi, Divisional Secretary Vs Union of India and another
Gujarat High Court · (2016) 2 CLR 473
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Allowed
Hermes Marines Limited Vs Capeshore Maritime
Gujarat High Court · (2016) 3 GLR 2393
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(a), Order 7 Rule 11(d)Constitution of India, 1950 - Article 141
High Courts21 Apr 2016Disposed Off
New Asian Engineers Vs Union of India
Gujarat High Court · (2016) 336 ELT 600
High Courts21 Apr 2016Dismissed
Ramanbhai Hargovinddas Limbachia Vs State of Gujarat
Gujarat High Court · (2016) 2 GCD 1792 : (2016) 3 GLR 2695
Gujarat Town Planning and Urban Development Act, 1976 — Section 48A, 67, 68Gujarat Town Planning and Urban Development Rules, 1979 — Rule 33
High Courts19 Apr 2016Allowed
Oriental Insurance Company Limited Vs Ganeshbhai Babanbhai Bhalekar
Gujarat High Court · (2017) AAC 348
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 163
High Courts19 Apr 2016Allowed
Kapilbhai Ishwarbhai Patel Vs Dineshbhai Manibhai Patel
Gujarat High Court · (2017) 1 GCD 283 : (2016) 3 GLR 2491 : (2016) 3 GujLH 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 28
High Courts19 Apr 2016Disposed Off
Patel Rajendra kumar Natavarla Vs State of Gujarat & 3
Gujarat High Court · (2016) 2 CLR 970 : (2016) LabLR 661
Constitution of India, 1950 — Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 4
High Courts18 Apr 2016Dismissed
Firozbhai Daudbhai Agariya Vs State of Gujarat
Gujarat High Court · (2016) 167 AIC 316 : (2016) 3 GCD 2405 : (2016) 3 GLR 2379 : (2016) 3 GujLH 450
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts18 Apr 2016Allowed
Kalamuddin M. Ansari Vs Government of India
Gujarat High Court · (2016) 2 CLR 741 : (2016) 151 FLR 449 : (2016) 3 GCD 2608 : (2016) 3 GLR 2162 : (2016) 3 GujLH 323 : (2016) 3 LLJ 639
Industrial Disputes Act, 1947 - Section 10(1), 25F
High Courts18 Apr 2016Dismissed
S.J. Purohit Vs Deputy General Manager And Disciplinary Authority
Gujarat High Court · (2016) 3 GLR 1834 : (2016) LIC 3547
High Courts18 Apr 2016Partly Allowed
Naranbhai Bhikhabhai Kachhadia Vs State of Gujarat
Gujarat High Court · (2016) 2 Crimes 586 : (2016) 3 GCD 1949 : (2017) 2 GLR 1320
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 186, 332
High Courts18 Apr 2016Disposed off
Junagadh Jilla Sahakari Bank Ltd. Vs Rajubhai Nagabhai Kodiyatar
Gujarat High Court · (2016) 2 CLR 469 : (2016) 150 FLR 270
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Apr 2016Allowed
Pan Drugs Ltd. Vs Union of India
Gujarat High Court · (2016) 337 ELT 183
High Courts13 Apr 2016Disposed Off
Anil Limited Vs Union of India
Gujarat High Court · (2016) 341 ELT 63
High Courts13 Apr 2016Dismissed
Ujwala Raje Gaekwar Vs Hiren Achyutbhai Shah and Others
Gujarat High Court · (2017) 170 AIC 601 : (2016) AIR(Gujarat) 98 : (2016) 3 CivCC 761 : (2016) 4 GLR 2775 : (2016) 3 HLR 378
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, Section 2(11)Constitution of India, 1950 - Article 227Succession Act, 1925 - Section 263