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Gujarat High Court judgments, 2016

1,300 judgments · page 44 of 65

High Courts01 Mar 2016Dismissed

State of Gujarat Vs Arvindbhai Nanubhai Koli Patel and Others

Gujarat High Court · (2016) 03 GUJ CK 0001

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 326, Section 332, Section 34
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High Courts29 Feb 2016Partly Allowed

Jagdishbhai Batukbhai Parmar Vs The State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0199

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 304-II, Section 323, Section 324, Section 325, Section 326, Section 327, S
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High Courts29 Feb 2016Partly Allowed

The State of Gujarat Vs Dalwadi Jashmat Ranchhod

Gujarat High Court · (2016) 02 GUJ CK 0197

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357A, Section 377Penal Code, 1860 (IPC) - Section 302, Section 34, Section 354, Section 376, Section 452, Section 506(2), Section 506(4)
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