High Courts25 Feb 2016Allowed
Jayprakash Rameshchandra Thaker Vs Commissioner of Schools and Others
Gujarat High Court · (2016) 02 GUJ CK 0218
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 46 of 65
High Courts25 Feb 2016Allowed
Jayeshbhai Sureshbhai Vyas Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376
High Courts24 Feb 2016Allowed
United India Ins. Co. Ltd. Vs Driver of Jeep No. GJ.-6-JJ-9875 Not Joined and Others
Gujarat High Court · (2016) 02 GUJ CK 0195
High Courts24 Feb 2016Dismissed
Manrao Rasiklal Jaiswal Vs State of Gujarat and Others
Gujarat High Court · (2016) 2 GCD 1167
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32, Section 32(O), Section 32G, Section 32P, Section 43, Section 43C, Section 76, Section 76A, Section 78, Section 84C, Section 84-CConstitution of India, 1950 - Article 226, Article 2
High Courts24 Feb 2016Disposed off
Bihariji Agro Foods Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0193
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226
High Courts24 Feb 2016Partly Allowed
Prerak Bhavanishankar Joshi Vs Remeshbhai Udesinh Parmar and Others
Gujarat High Court · (2016) 02 GUJ CK 0192
High Courts24 Feb 2016Dismissed
State of Gujarat Vs Natha Menand
Gujarat High Court · (2016) 02 GUJ CK 0191
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts24 Feb 2016Allowed
United India Ins. Co. Ltd. Vs Maganbhai Darubhai Parmar
Gujarat High Court · (2017) 1 ALLMR 21 : (2016) 3 GCD 2435 : (2016) 3 GLR 2342 : (2016) 4 RCRCivil 720 : (2016) 4 TAC 180
Motor Vehicles Act, 1988 - Section 168
High Courts24 Feb 2016Disposed off
Gosai Mangabhai Shivgar and Others Vs Ahmedabad Municipal Transport Service and Others
Gujarat High Court · (2016) 02 GUJ CK 0189
Constitution of India, 1950 - Article 136, Article 226Industrial Disputes Act, 1947 - Section 10, Section 10A, Section 11-A, Section 25(F), Section 25F, Section 25F(a), Section 25G, Section 33, Section 33A
High Courts23 Feb 2016Partly Allowed
Pratapdan Ravjidan Gadhvi Vs State of Gujarat and Others
Gujarat High Court · (2016) 2 GCD 1770 : (2016) LIC 2449
Constitution of India, 1950 - Article 226, Article 311, Article 311(1), Article 311(2)Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts23 Feb 2016Allowed
D.K. Dave Vs Secretary, Government of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0187
Constitution of India, 1950 - Article 226Gujarat Sales Tax Act, 1969 - Section 30
High Courts23 Feb 2016Allowed
D.L. Joshi Vs Secretary Government of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0186
Constitution of India, 1950 - Article 226Gujarat Sales Tax Act, 1969 - Section 30
High Courts23 Feb 2016Dismissed
United India Insurance Co. Ltd Vs Shantilal Nathalal Patel
Gujarat High Court · (2016) AAC 1834
Motor Vehicles Act, 1988 — Section 147
High Courts23 Feb 2016Dismissed
Rajkot Municipal Corporation Vs L.G. Lakkad
Gujarat High Court · (2016) 02 GUJ CK 0184
High Courts23 Feb 2016Allowed
M.S. Jogia Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0183
Constitution of India, 1950 - Article 226, Article 309, Article 311(2), Article 353
High Courts23 Feb 2016Allowed
Pritiben P. Shah Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0182
Gujarat Stamp Act, 1958 - Section 32A, Section 53(1)
High Courts23 Feb 2016Disposed Off
Ratilal Harmanbhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 AICLR 276 : (2016) ALLMRCri 558 : (2017) 1 BC 494 : (2017) 1 CriCC 284 : (2016) CriLJ 4055 : (2017) 1 Crimes 186 : (2017) 1 DCR 525 : (2016) 4 GLR 3419 : (2016) 3 GujLH 194 : (2017) 1 NIJ 508 : (2017) 1 RCRCivil 181 : (2016) 4 RCRCriminal 903
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2016Allowed
Kishan Dharmraj Rajkumar Maurya Vs Commissioner of Police and Others
Gujarat High Court · (2016) 02 GUJ CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], Section 3[2]Penal Code, 1860 (IPC) - Section 380, Section 454, Section 457
High Courts23 Feb 2016Dismissed
Ratilal Harmanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 118(g), Section 13, Section 138, Section 139, Section 14, Section 140, Section 141, Section 142, Section 15, Section 16, Section 26, Section 28,
High Courts23 Feb 2016Partly Allowed
Prabhaben Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113(A), Section 113(B), Section 113A, Section 113B, Section 114APenal Code, 1860 (IPC) - Section 304B, Section 306, Section 498(A)