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Gujarat High Court judgments, 2012

1,033 judgments · page 46 of 52

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High Courts21 Feb 2012

United India Insurance Co. Ltd. Vs Bharatbhai Chhotabhai Thakor and 2

Gujarat High Court · (2012) 02 GUJ CK 0031

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High Courts21 Feb 2012

United India Insurance Company Ltd Vs Kana Mensi Decd. Thro'' Heirs Puriben Kana and Others

Gujarat High Court · (2012) 02 GUJ CK 0024

Rules of the Road Regulations, 1989 — Regulation 28
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High Courts21 Feb 2012Allowed

Natural Petrochemicals Pvt Ltd. and 1 Vs State of Gujarat and 4

Gujarat High Court · (2012) 02 GUJ CK 0019

Constitution of India, 1950 — Article 226, 227Gujarat Sales Tax Act, 1969 — Section 49(2)Limitation Act, 1963 — Section 12(1), 12(2), 9
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High Courts21 Feb 2012Allowed

Reliance General Insurance Company Limited Vs Abdulhaque Samiulla Ansari and 5

Gujarat High Court · (2012) 02 GUJ CK 0012

Motor Vehicles Act, 1988 — Section 140, 163A, 166
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High Courts21 Feb 2012Allowed

National Insurance Co. Ltd. Vs Charuben Manubhai Patel and 1

Gujarat High Court · (2012) 02 GUJ CK 0005

Motor Vehicles Act, 1988 — Section 140, 163A, 166
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High Courts19 Feb 2012Dismissed

B.B. Joshi Vs Punjab National Bank and Others

Gujarat High Court · (2012) LLR 1246

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High Courts17 Feb 2012

N.K. Proteins Limited Vs Union of India

Gujarat High Court · (2013) 290 ELT 212

Constitution of India, 1950 — Article 226
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High Courts16 Feb 2012Allowed

Dineshbhai @ Beriyopalsing Gurkha Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0104

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High Courts16 Feb 2012Allowed

Oriental Insurance Co. Ltd. Vs Madhuben Kanjibhai Chauhan and 5

Gujarat High Court · (2012) 02 GUJ CK 0103

Motor Vehicles Act, 1988 — Section 147(2), 163A
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High Courts16 Feb 2012Allowed

Razakbhai Ahmedbhai Ganatra Vs State of Gujarat and 1

Gujarat High Court · (2012) 02 GUJ CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts16 Feb 2012Allowed

Ahmedabad Municipal Corp. Vs HOtel Sarita

Gujarat High Court · (2012) 02 GUJ CK 0032

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High Courts16 Feb 2012

In Re: Adishree Tradelinks Private Limited, Sanidhya Commodities Private Limited and Adani Agro Private Ltd.

Gujarat High Court · (2013) 2 CompLJ 632

Companies Act, 1956 — Section 211(3A), 391, 394
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High Courts15 Feb 2012Dismissed

Commissioner of C. Ex. and Cus., Daman Vs Nirmala Dyechem

Gujarat High Court · (2012) 281 ELT 677 : (2013) 18 GSTR 525 : (2012) 28 STR 666

Central Excises and Salt Act, 1944 — Section 11A, 11AC
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High Courts14 Feb 2012

Munsisinh Motilalsinh Avadhiya Vs State of Gujarat

Gujarat High Court · (2013) 1 GLR 43

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 29, 42
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High Courts13 Feb 2012Allowed

Rehana S. Kadri Vs State of Gujarat and Others

Gujarat High Court · (2012) CriLJ 2947

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 161, 169Penal Code, 1860 (IPC) — Section 114, 158, 302, 33, 34
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High Courts13 Feb 2012Dismissed

Ashraf Abubakkar Ansari Vs Commissioner and 4

Gujarat High Court · (2012) 02 GUJ CK 0049

Bombay Cinemas (Regulation) Rules, 1954 — Rule 6Constitution of India, 1950 — Article 19(1), 226Transfer of Property Act, 1882 — Section 106
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High Courts13 Feb 2012Dismissed

Babubhai Raghavbhai Mer, at Present Superintending Engineer Vs State of Gujarat

Gujarat High Court · (2012) CriLJ 3861

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 166, 21
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High Courts10 Feb 2012

B.H. Mehta Vs Gujarat Industrial Investment Corp. Ltd. and Others

Gujarat High Court · (2012) 2 GLH 203 : (2012) 3 GLR 2441

Constitution of India, 1950 — Article 226
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High Courts10 Feb 2012

GSRTC Vs Ijatshing Gadharabhashing Sambiyal and 3

Gujarat High Court · (2012) 02 GUJ CK 0101

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High Courts10 Feb 2012

DLF Universal Limited Vs State Bank of India and 2

Gujarat High Court · (2012) 02 GUJ CK 0094

Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 47 Rule 6, 98, 98(1), 98(2), 98(3)Constitution of India, 1950 — Article 142, 226, 227, 228
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