High Courts23 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Ramzan @ Ramzu Ibrahim Kumbar and 2
Gujarat High Court · (2012) 02 GUJ CK 0068
Motor Vehicles Act, 1988 — Section 163(A), 166
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 44 of 52
High Courts23 Feb 2012
Hitesh Shashikant Doshi Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0066
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(6), 12, 12(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts23 Feb 2012Allowed
Melo @ Melaji Jeramjibhai Khavadiya Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts23 Feb 2012
Gitaba Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0064
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 354, 504, 506(2)
High Courts23 Feb 2012Allowed
National Insurance Company Ltd. Vs Kamladevi and Others
Gujarat High Court · (2012) 02 GUJ CK 0050
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2012
United India Insurance Co. Ltd. Vs Shamshadbanu Abidusen Saiyed and 7
Gujarat High Court · (2012) 02 GUJ CK 0047
Motor Vehicles Act, 1939 — Section 95(2)Workmens Compensation Act, 1923 — Section 147, 147(1), 149
High Courts23 Feb 2012Allowed
Monolith Investment Co. Ltd. Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts23 Feb 2012Dismissed
Vishal Ramshibhai Dangar and 1 Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 344, 347, 363, 366
High Courts23 Feb 2012Dismissed
Kalim Ahemad @ Karimmulla Mohammed Habib Karimi Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLH 234
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 427, 428
High Courts23 Feb 2012Allowed
United India Insurance Company Limited Vs Pravinchandra Jamnadas Mervan
Gujarat High Court · (2012) 02 GUJ CK 0030
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2012Allowed
Rizwan Yusuf Jethwa @ Haslo through His Wife Rubina Rizwan Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0029
High Courts23 Feb 2012Dismissed
Sambai Ramaji Vaghani and 1 Vs Jitendra Haridan Ghadhavi and 1
Gujarat High Court · (2012) 02 GUJ CK 0025
Motor Vehicles Act, 1988 — Section 163A
High Courts23 Feb 2012Dismissed
Shri Jivan Narsinh Buhecha Vs Labhu Narsi Wala and 1
Gujarat High Court · (2012) 02 GUJ CK 0014
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts23 Feb 2012Allowed
Hardas Laxmanbhai Vs Jagmalbhai Ebhabhai Solanki and 1
Gujarat High Court · (2012) 02 GUJ CK 0009
Motor Vehicles Act, 1988 — Section 163(A), 166
High Courts22 Feb 2012Allowed
Divyant Thakorebhai Patel Vs Commissioner of Geology and Mining and 2
Gujarat High Court · (2012) 02 GUJ CK 0119
Constitution of India, 1950 — Article 226
High Courts22 Feb 2012Dismissed
Tushar N. Shah, Proprietor of Shri Padmavati Creation Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Feb 2012Allowed
Dhiren Amrutlal Kariya Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0114
Bombay Prohibition Act, 1949 — Section 116(2)(B), 65(A)(E), 66(B), 98, 99
High Courts22 Feb 2012
Mohsin Almanbhai Shekh Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0113
Bombay Prohibition Act, 1949 — Section 116(1)(B), 65(A)(E), 66(1)(B), 81, 98
High Courts22 Feb 2012Dismissed
Ramanbhai Prabhudas Patel and 5 Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 427, 447, 506(1)
High Courts22 Feb 2012Allowed
Icici Lombard General Insurance Co. Ltd. Vs Naushadbhai Moinbhai Kadri and 1
Gujarat High Court · (2012) 02 GUJ CK 0074
Motor Vehicles Act, 1988 — Section 140, 163A, 166