High Courts27 Feb 2012Allowed
Maharastra Shikshan Mandal Vs Sunitaben Madhav Kelkar
Gujarat High Court · (2012) 02 GUJ CK 0043
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 2
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 43 of 52
High Courts27 Feb 2012Allowed
Nileshkumar @ Nil @ Yuvraj Arunbhai Rajput Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0028
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 393, 395
High Courts27 Feb 2012
Shankerbhai @ Pagalgir Shuivcharni Ganeshbhai Purohit Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0003
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302
High Courts27 Feb 2012Dismissed
State of Gujarat Vs Dhirubhai Thobhanbhai and Another
Gujarat High Court · (2012) 02 GUJ CK 0001
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 201, 302
High Courts24 Feb 2012Allowed
Bajaj Allianz General Insurance Co Ltd. Vs Murtujaali Abdulrajjak Ureji
Gujarat High Court · (2012) 02 GUJ CK 0132
Motor Vehicles Act, 1988 — Section 140
High Courts24 Feb 2012Allowed
Gruh Finance Ltd. Vs District Magistrate and Collector Office of District and Others
Gujarat High Court · (2012) 3 BC 682
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(8), 14, 14
High Courts24 Feb 2012Allowed
The Patadi Group Co-Operative Multipurpose Society Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2013) 1 BC 260
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326, 326(3), 378
High Courts24 Feb 2012Dismissed
(Asif) Iqbal Hussain Jujara Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 114, 186, 279, 427
High Courts24 Feb 2012
Gulabbhai Bhulabhai Patel and 2 Vs Aerach Kekhsharu Vandrevala and 2
Gujarat High Court · (2012) 02 GUJ CK 0052
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Feb 2012Allowed
ICICI Lombard General Insurance Co Ltd. Vs Umarji Ibrahim Gangat and 2
Gujarat High Court · (2012) 02 GUJ CK 0048
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts23 Feb 2012Allowed
New India Assurace Company Ltd. Vs Faridaben Haroon @ Ibrahim Lohar and Others
Gujarat High Court · (2012) 02 GUJ CK 0122
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2012Allowed
United India Insurance Company Ltd. Vs Sajanbhai Punjabhai Parmar and 5
Gujarat High Court · (2012) 02 GUJ CK 0121
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts23 Feb 2012
United India Ins. Company Ltd. Vs Pethabhai Vibhabhai Bharwad and 3
Gujarat High Court · (2012) 02 GUJ CK 0120
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts23 Feb 2012Allowed
Navinchandra Hiralal Desai Vs Mukeshbhai Ravjibhai Patel and 1
Gujarat High Court · (2012) 3 BC 692 : (2012) 3 Crimes 457
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326(1), 326(2), 326(3), 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2012Allowed
Jitendra D. Vasavada Vs Gujarat Urja Vikas Nigam Ltd. (G.U.V.N.L.) The Dy. Secretary, and 2
Gujarat High Court · (2012) 02 GUJ CK 0096
Constitution of India, 1950 — Article 226
High Courts23 Feb 2012Allowed
United India Insurance Company Ltd. Vs Gajraben and Others
Gujarat High Court · (2012) 02 GUJ CK 0095
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts23 Feb 2012Allowed
Shri Rajubhai Maganbhai Bheel Vs The State of Guajrat
Gujarat High Court · (2012) 02 GUJ CK 0078
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 307, 504
High Courts23 Feb 2012Allowed
Rinki Shashikant Gandhi Vs Mamlatdar Vadodara Taluka and 4
Gujarat High Court · (2012) 2 GLR 1275
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9(1), 9(2), 9(3)Constitution of India, 1950 — Article 226, 227Gujarat Land Revenue Rules, 1972 — Rule 106, 107, 108, 108(1), 108(2)
High Courts23 Feb 2012Allowed
Harishankar Shivshankar Gupta Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 394Penal Code, 1860 (IPC) — Section 328, 394
High Courts23 Feb 2012Allowed
National Insurance Co. Ltd. Godhra Vs Rashidabibi and Others
Gujarat High Court · (2012) 02 GUJ CK 0069
Motor Vehicles Act, 1988 — Section 140, 163(A), 166