High Courts01 Mar 2012Dismissed
Bhikhabhai Ambalal Patel Vs State of Gujarat
Gujarat High Court · (2012) 03 GUJ CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 41 of 52
High Courts01 Mar 2012Allowed
Oriental Insurance Co. Ltd. Vs Mumtajben and Others
Gujarat High Court · (2012) 03 GUJ CK 0093
Motor Vehicles Act, 1988 — Section 147(2), 163A
High Courts01 Mar 2012Dismissed
Baluben Ambalal Zala Vs Ramanbhai Shivabhai Zala and 1
Gujarat High Court · (2012) 03 GUJ CK 0087
High Courts01 Mar 2012Allowed
Vanitaben Narandas Kanjaria and 2 Vs Ranchhodbhai Laljibhai Patel and 1
Gujarat High Court · (2012) 03 GUJ CK 0080
High Courts01 Mar 2012Dismissed
Kapadvanj Peoples Co-op Bank Ltd Vs Jayantibhai Talasaji Marawadi and 1
Gujarat High Court · (2012) 03 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts01 Mar 2012Dismissed
Adilkhan Mustufakhan Pathan Vs Husainbax Noorbhai Momin Suthar and 3
Gujarat High Court · (2012) 03 GUJ CK 0077
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Mar 2012Allowed
Pinkiben Alias Kaliben Vasantbhai Gelot and 2 Vs Panaji Ranchodji Marvadi (Rathod) and 1
Gujarat High Court · (2012) 03 GUJ CK 0076
High Courts01 Mar 2012Allowed
Hasmukh Bavanjibhai Babaria Vs State of Gujarat and 3
Gujarat High Court · (2012) 03 GUJ CK 0074
Constitution of India, 1950 — Article 21, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts01 Mar 2012Allowed
Cholamandalm M.S. General Insurance Co. Ltd. Vs Shaikh Mahemoodbhai Ramjubhai and 1
Gujarat High Court · (2012) 03 GUJ CK 0073
Motor Vehicles Act, 1988 — Section 140, 163(A), 166
High Courts01 Mar 2012Allowed
New India Assurance Co. Ltd. Divisional Office, Nadiad Vs Chhitabhai M. Waghela and 3
Gujarat High Court · (2012) 03 GUJ CK 0072
Motor Vehicles (Amendment) Act, 1994 — Section 140, 163(A), 166
High Courts01 Mar 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Siddique Mohammed Samol and Others
Gujarat High Court · (2012) 03 GUJ CK 0071
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts01 Mar 2012
R.K. Das Mehrotra and 1 Vs State of Gujarat and 1
Gujarat High Court · (2012) 03 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts01 Mar 2012Allowed
Iffco-Tokio Gen. Ins. Co. Ltd. Vs Bharatbhai Nathabhai Baldha Through Legal Heirs Daxaben and Others
Gujarat High Court · (2012) 03 GUJ CK 0060
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts01 Mar 2012
Jitendra Girdharbhai Vagadia Vs State of Gujarat and 3
Gujarat High Court · (2012) 03 GUJ CK 0059
Constitution of India, 1950 — Article 21, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts01 Mar 2012
Gujarat Pollution Control Board Vs State of Gujarat and 4
Gujarat High Court · (2012) 03 GUJ CK 0057
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44
High Courts01 Mar 2012Allowed
The New India Assurance Company Limited, Nadiad Vs Chhitabhai Mavjibhai Vaghela and 2
Gujarat High Court · (2012) 03 GUJ CK 0028
Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166
High Courts01 Mar 2012Allowed
Kanabi Patel Chatur Ganda and 2 Vs Chaudhari Jesangbhai Avchalbha and 1
Gujarat High Court · (2012) 03 GUJ CK 0020
High Courts01 Mar 2012
Gujarat Water Pollution Control Board Vs Devjibhai Lavabhai Gondalia and 2
Gujarat High Court · (2012) 03 GUJ CK 0017
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44
High Courts01 Mar 2012
J.V. Pandya (Law Officer) Vs State of Gujarat and 6
Gujarat High Court · (2012) 03 GUJ CK 0016
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44
High Courts01 Mar 2012Allowed
Yunus Ibrahim Adam Patel Vs Special Secretary Revenue Dept.(Appeals) and 9
Gujarat High Court · (2012) 2 GLR 1558
Bombay Land Revenue Code, 1879 — Section 203, 204, 211Constitution of India, 1950 — Article 226Gujarat Government Rules of Business, 1990 — Rule 15