COURT ARCHIVE

Gujarat High Court judgments, 2012

1,033 judgments · page 40 of 52

High Courts02 Mar 2012

State of Gujarat Vs Mukeshbhai Chhaganbhai Boricha and 1

Gujarat High Court · (2012) 03 GUJ CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 41, 42, 42(2)

High Courts02 Mar 2012Dismissed

White Silco Private Limited Vs Assistant Commissioner of Income Tax Central Circle 2(2)

Gujarat High Court · (2012) 207 TAXMAN 21

Income Tax Act, 1961 — Section 131(1A), 260A, 68

High Courts02 Mar 2012

United India Insurance Co. Ltd. Vs Hajarabibi and Others

Gujarat High Court · (2012) 03 GUJ CK 0083

Motor Vehicles Act, 1988 — Section 195(2)

High Courts02 Mar 2012Dismissed

S. R. Apparels Pvt. Ltd and 2 Vs State Of Gujarat and 1

Gujarat High Court · (2012) 03 GUJ CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138, 139, 141

High Courts02 Mar 2012

The Ankleshwar Taluka ONGC Land Losers Travelles Co. Op. Vs Commissioner Of Central Excise, Surat - II

Gujarat High Court · (2012) 191 ECR 191 : (2013) 29 STR 352 : (2012) 35 STT 445 : (2012) 49 VST 406

Central Excises and Salt Act, 1944 — Section 11(A), 35(G)Finance Act, 1994 — Section 73(1), 75(A), 76, 77, 78

High Courts02 Mar 2012

New India Assurance Co Ltd. Vs Narangar Bechargar Gusai and Others

Gujarat High Court · (2012) 03 GUJ CK 0056

High Courts02 Mar 2012Allowed

Kadarbhai M. Mukhi and 1 Vs Rasidaben Ajijbhai and 1

Gujarat High Court · (2012) 03 GUJ CK 0030

High Courts02 Mar 2012Dismissed

Manishkumar Rameshchandra Shah Vs State of Gujarat and 1

Gujarat High Court · (2012) 03 GUJ CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139

High Courts02 Mar 2012Dismissed

Shree Meenakshisunderam Textile Ltd. and 1 Vs State of Gujarat and 1

Gujarat High Court · (2012) 03 GUJ CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138, 139, 141

High Courts01 Mar 2012Allowed

Raju Mohanbhai Makwana Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2012) 03 GUJ CK 0122

Motor Vehicles Act, 1988 — Section 128

High Courts01 Mar 2012

Oriental Insurance Company Ltd. Vs Hanubhai Jairambhai Vanzadiya and 2

Gujarat High Court · (2012) 03 GUJ CK 0114

Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166

High Courts01 Mar 2012

Oriental Insurance Company Ltd. - Appellant Vs Bhudhabhai Jeevabhai Devipujak and 2

Gujarat High Court · (2012) 03 GUJ CK 0113

Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166

High Courts01 Mar 2012Allowed

Gauriben Hajabhai Rajput Vs Udubhai Agubhai Vaghela and 1

Gujarat High Court · (2012) 03 GUJ CK 0112

High Courts01 Mar 2012Dismissed

Oriental Fire and General Insurance Co. Ltd. Vs Lilaben Rajubhai @ Rajendrakumar Patel and 5

Gujarat High Court · (2012) 03 GUJ CK 0111

High Courts01 Mar 2012Dismissed

Prahladbhai Shivrambhai Patel Vs State of Gujarat and 3

Gujarat High Court · (2012) 03 GUJ CK 0110

Constitution of India, 1950 — Article 226

High Courts01 Mar 2012Dismissed

Narshibhai Raghavbhai Savani and 36 Vs State of Gujarat and Others

Gujarat High Court · (2012) 2 GLH 95 : (2012) 2 GLR 1705

Gujarat Town Planning and Urban Development Act, 1976 — Section 19(1), 40, 40(3), 41, 42Gujarat Town Planning And Urban Development Rules, 1979 — Rule 26, 27

High Courts01 Mar 2012

Liyakatbhai Shabirbhai Pathan Vs State of Gujarat and 1

Gujarat High Court · (2012) 03 GUJ CK 0108

Constitution of India, 1950 — Article 227

High Courts01 Mar 2012

State of Gujarat Vs Bharwad Vellabhai Bhalabhai and 1

Gujarat High Court · (2012) 03 GUJ CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 114, 302

High Courts01 Mar 2012

Parmar Bhanumatiben Jayantilal Vs State of Gujarat and 2

Gujarat High Court · (2012) 03 GUJ CK 0106

Constitution of India, 1950 — Article 14, 16(1), 226

High Courts01 Mar 2012

Kalubhai Somabhai Bhoi and 1 Vs Aari Mohamedbhai Aslambhai and 4

Gujarat High Court · (2012) 03 GUJ CK 0105

Motor Vehicles (Amendment) Act, 1994 — Section 163A, 166