COURT ARCHIVE

Gujarat High Court judgments, 2012

1,033 judgments · page 42 of 52

High Courts01 Mar 2012

Siraj Mohammad Malek Vs State of Gujarat

Gujarat High Court · (2012) 03 GUJ CK 0004

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302

High Courts28 Feb 2012Dismissed

Narayanbhai Kalidas Patel and 2 Vs Chandulal Hardashbhai Patel and 2

Gujarat High Court · (2012) 02 GUJ CK 0125

High Courts28 Feb 2012Allowed

Bipinbhai Vadilal Soni Vs Suhas Aswinkumar Doshi and Another

Gujarat High Court · (2013) 1 BC 315 : (2013) 1 RCR(Civil) 596

Criminal Procedure Code, 1973 (CrPC) — Section 326, 326(3), 378Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts27 Feb 2012Allowed

Oriental Insurance Co Ltd. Vs Damyantiben Harivallabh Jani and 1

Gujarat High Court · (2012) 02 GUJ CK 0131

Motor Vehicles Act, 1939 — Section 147, 147(1), 95(2)

High Courts27 Feb 2012

Oriental Insurance Co Ltd. Vs Dursingbhai Konjubhai Malvia and 2

Gujarat High Court · (2012) 02 GUJ CK 0130

High Courts27 Feb 2012Dismissed

Bipinbhai Popatbhai Italiya and 3 Vs State of Gujarat and 1

Gujarat High Court · (2012) 02 GUJ CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 163, 482Penal Code, 1860 (IPC) — Section 114, 406, 420

High Courts27 Feb 2012Dismissed

Silicon Cars Pvt. Ltd. and Others Vs Central Warehousing Corporation and Another

Gujarat High Court · (2012) 02 GUJ CK 0128

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 12, 4, 7, 9(3)

High Courts27 Feb 2012

Vankaner Municipality Vs Saurashtra Safai Kamdar Sangh and 1

Gujarat High Court · (2012) 02 GUJ CK 0127

High Courts27 Feb 2012Dismissed

Collector and Others Vs Mukesh Anandmal Basantani

Gujarat High Court · (2012) 02 GUJ CK 0106

High Courts27 Feb 2012Allowed

Indiabulls Financial Services Ltd. Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0099

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 451, 457

High Courts27 Feb 2012Allowed

Ramchand Bodharam Through Poa Manoj Dwarkadas Pritmani Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0093

Constitution of India, 1950 — Article 226

High Courts27 Feb 2012Allowed

Dhirubhai Amarnath Chawla Vs Ratnakar D Shetty and 1

Gujarat High Court · (2012) 02 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 202, 340, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 378, 406, 408, 415, 416

High Courts27 Feb 2012Allowed

Satishchandra Vasudutt Shah Vs State of Gujarat and Others

Gujarat High Court · (2012) 02 GUJ CK 0090

Constitution of India, 1950 — Article 226

High Courts27 Feb 2012

ICICI Lombard General Insurance Company Ltd. Vs Abbas Kasambhai Movar and 2

Gujarat High Court · (2012) 02 GUJ CK 0061

Motor Vehicles Act, 1988 — Section 140, 163A, 166

High Courts27 Feb 2012Dismissed

Kauntey Shivkumar Sharma Vs State of Gujarat and 9

Gujarat High Court · (2012) 02 GUJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 311

High Courts27 Feb 2012Allowed

ICICI Lombard General Insurance Co. Limited Vs Shamjibhai Vitthalbhai and 1

Gujarat High Court · (2012) 02 GUJ CK 0059

Motor Vehicles Act, 1988 — Section 140, 163A, 166

High Courts27 Feb 2012Dismissed

Thakore Rajuji Mangaji Vs State of Gujarat

Gujarat High Court · (2012) 02 GUJ CK 0058

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 428, 437APenal Code, 1860 (IPC) — Section 114, 302, 304, 323, 326

High Courts27 Feb 2012Allowed

National Insurance Co. Ltd. Vs Hiteshkumar Mahendrakumar Makwana and 4

Gujarat High Court · (2012) 02 GUJ CK 0057

High Courts27 Feb 2012Allowed

Baldevbhai Amratbhai Desai Vs Director of Primary Education Gujarat State and 3

Gujarat High Court · (2012) 02 GUJ CK 0056

Constitution of India, 1950 — Article 12, 226, 227National Council for Teacher Education Act, 1993 — Section 14(3)

High Courts27 Feb 2012

Parmanand Jamnadas Patel and 6 Vs State of Gujarat and 1

Gujarat High Court · (2012) 02 GUJ CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Co-operative Societies Act, 1961 — Section 147, 147(1), 147(2), 148, 148(1)