High Courts22 Feb 2012Dismissed
GSRTC Vs Dilipbhai Bachubhai Garasiya and 2
Gujarat High Court · (2012) 02 GUJ CK 0073
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 45 of 52
High Courts22 Feb 2012
Oriental Insurance Company Ltd. Vs Lilaben Sursangbhai and 2
Gujarat High Court · (2012) 02 GUJ CK 0067
High Courts22 Feb 2012Allowed
Iffco-Tokio Gen Ins Co. Ltd. Vs Hemlataben Hasmukh Darji and 7
Gujarat High Court · (2012) 02 GUJ CK 0035
Motor Vehicles Act, 1988 — Section 140, 163(A), 166
High Courts22 Feb 2012
Hotel Saikrupa Guest House Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2012) 02 GUJ CK 0034
High Courts22 Feb 2012Allowed
D.M. Finance (Partnership Firm) Jayesh D. Thakkar Manager Vs State of Gujarat and 6
Gujarat High Court · (2012) 02 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326(1), 326(2), 326(3), 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Feb 2012Allowed
Aarif A. Gani Memon Vs Food Inspector and 1
Gujarat High Court · (2012) 02 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 374, 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7, 7(1)
High Courts21 Feb 2012
National Insurance Company Vs Sherbanu Gulamdast Gir Momin and 5
Gujarat High Court · (2012) 02 GUJ CK 0115
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Feb 2012
Dineshbhai V. Kodiyatar Vs The Chairman, Gujarat Public Service Commission and 3
Gujarat High Court · (2012) 02 GUJ CK 0111
Constitution of India, 1950 — Article 14, 226
High Courts21 Feb 2012Dismissed
State of Gujarat Vs V.D. Patel and Co.
Gujarat High Court · (2012) 02 GUJ CK 0110
Civil Procedure Code, 1908 (CPC) — Section 11, 80, 96
High Courts21 Feb 2012Allowed
Creative Infocity Ltd. Vs Under Secretary (ITA-1) and 2
Gujarat High Court · (2012) 251 CTR 339 : (2012) 206 TAXMAN 413
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 80IA, 80IA(4)Income Tax Rules, 1962 — Rule 18C, 18C(2), 18C(4)
High Courts21 Feb 2012Allowed
Mahendra Chandubhai Patel as Next Friend of Lalitaben CH Vs Jayesh Balmukund Patel and 4
Gujarat High Court · (2012) 02 GUJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13
High Courts21 Feb 2012Dismissed
Sabarkantha District Co-Op Sale Purchase Union Ltd. and Another Vs Patel Ishwarbhai Venabhai and Others
Gujarat High Court · (2012) 02 GUJ CK 0080
Constitution of India, 1950 — Article 226, 227Election Rules, 1982 — Rule 16, 5, 6Gujarat Co-operative Societies Act, 1961 — Section 145(B), 145(C), 145(D), 145(E), 145A
High Courts21 Feb 2012
Oriental Insurance Co. Ltd. Vs Jitendra Yashwantbhai Patil and 5
Gujarat High Court · (2012) 02 GUJ CK 0076
High Courts21 Feb 2012
Madhabhai Danabhai Nirashrit Thakor and 7 Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0075
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts21 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Gangaben Gobarbhai Zinzhala and 4
Gujarat High Court · (2012) 02 GUJ CK 0072
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Feb 2012
Bhaskar Ramchandra Patil Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 20, 4, 7
High Courts21 Feb 2012
Rajesh Laxmichand Mota Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLH 375
Constitution of India, 1950 — Article 14, 148, 149, 21, 226High Court of Gujarat (Practice and Procedure for Public Interest Litigation) Rules, 2010 — Rule 3
High Courts21 Feb 2012Dismissed
Azad Education and Development trust Vs State of Gujarat and Others
Gujarat High Court · (2012) 02 GUJ CK 0051
Constitution of India, 1950 — Article 226
High Courts21 Feb 2012
New India Assrance Co. Ltd. Vs Ranabhai Jujabhai and 10
Gujarat High Court · (2012) 02 GUJ CK 0037
High Courts21 Feb 2012
Alarakha Sumar Kumbhar and 1 Vs Mahmad Hussain Alimamad Rayma and 1
Gujarat High Court · (2012) 02 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 163A