High Courts10 Feb 2012Dismissed
Gujarat State Accounts Service (Non Gazettee)Asso. Vs State of Gujarat and 3
Gujarat High Court · (2012) 2 GLR 1817
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 47 of 52
High Courts10 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Gitaben Mukeshbhai Pathak and Others
Gujarat High Court · (2013) ACJ 1216
Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1), 2Workmens Compensation Act, 1923 — Section 149(1)
High Courts10 Feb 2012Allowed
Rajeev Kumar Vs State Bank of Patiala
Gujarat High Court · (2012) 02 GUJ CK 0079
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts10 Feb 2012Dismissed
Rajubaben Dadbhai Kahor Charitable Trust Vs Saurashtra University
Gujarat High Court · (2012) 02 GUJ CK 0026
Constitution of India, 1950 — Article 226, 32Saurashtra University Act, 1965 — Section 39
High Courts09 Feb 2012
United India Insurance Co. Ltd. Vs Nanuben and Others
Gujarat High Court · (2012) 02 GUJ CK 0108
Motor Vehicles Act, 1988 — Section 163(A)
High Courts09 Feb 2012
Chakala Devshi Lanpal Vs Suresh Mohanlal Lalan and 2
Gujarat High Court · (2012) 02 GUJ CK 0081
High Courts09 Feb 2012Allowed
Subhashchandra Ishudas Parmar Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 729 : (2012) 2 GLR 1315
Constitution of India, 1950 — Article 226Gujarat Freedom of Religion Act, 2003 — Section 4, 5
High Courts09 Feb 2012
M/s Neptune Overseas Limited and Anr Vs Forward Markets Commission Ministry of Consumer Affairs and Ors
Gujarat High Court · (2012) 02 GUJ CK 0015
High Courts09 Feb 2012
Srikant @ Patel Ramshankar Verma Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 347(A)Penal Code, 1860 (IPC) — Section 114, 300, 302, 304, 307
High Courts09 Feb 2012Dismissed
B.B. Joshi Vs Punjab National Bank and Others
Gujarat High Court · (2012) 135 FLR 752 : (2012) 2 GLR 1581
High Courts08 Feb 2012Dismissed
Commr. of C. Ex., Ahmedabad-II Vs Transformers and Rectifiers (India) Ltd.
Gujarat High Court · (2012) 281 ELT 670
Central Excises and Salt Act, 1944 — Section 11, 11AC
High Courts08 Feb 2012Dismissed
Shantilal Chhotalal Trivedi, General Manager Vs Mahendrakumar Girdharlal Sanghavi and Another
Gujarat High Court · (2012) CriLJ 2897
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts08 Feb 2012Dismissed
State of Gujarat Vs Thakor Ishwarji Chaturji and 11
Gujarat High Court · (2012) 02 GUJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Feb 2012Dismissed
J.S. Bindra and 2 Vs State of Gujarat and 4
Gujarat High Court · (2012) 2 GLR 1156
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2, 3, 4, 4(1)Constitution of India, 1950 — Article 226, 49
High Courts08 Feb 2012
I R C G Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0087
Constitution of India, 1950 — Article 14, 2, 21, 25, 26Penal Code, 1860 (IPC) — Section 295, 295AProtection of Human Rights Act, 1993 — Section 2, 20
High Courts08 Feb 2012Dismissed
Virabhai Lakhmanbhai Pithiya Prop. M/s. Yadav Industries Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0083
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 6
High Courts08 Feb 2012Allowed
Chetankumar Amratlal Naik Vs Geetaben Kantilal Naik
Gujarat High Court · AIR 2012 Guj 68
High Courts08 Feb 2012
Rupal Textile and Partners of Partnership Firm Madhubhai G. and Another Vs Partners of Partnership Firm M/s. Rupal Textile Mahendra H. and Another
Gujarat High Court · (2012) 2 GLH 86
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8, 8(2)
High Courts08 Feb 2012
New India Assurance Co. Ltd. Vs Rohitsinh Parbatsinh Chawda (Minor) and 2
Gujarat High Court · (2012) 02 GUJ CK 0020
Motor Vehicles Act, 1988 — Section 140
High Courts07 Feb 2012
National Insurance Co. Ltd. Vs Smitaben and Others
Gujarat High Court · (2012) 02 GUJ CK 0091
Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1), 149(1)