High Courts07 Feb 2012Allowed
Meghubhai Hira Rabari and 3 Vs Premji Manji Patel and 2
Gujarat High Court · (2012) 02 GUJ CK 0085
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 48 of 52
High Courts07 Feb 2012Dismissed
Amit Chandbhan Sigla Vs Rehman Mohammad Ishahak Shaikh and Another
Gujarat High Court · (2013) 1 BC 398
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts06 Feb 2012Allowed
Executive Engineer and 1 Vs Ushaben Sureshchandra Shah and 6
Gujarat High Court · (2012) 02 GUJ CK 0105
High Courts06 Feb 2012Allowed
Bachubhai Rimbhai Makwana Vs State of Gujarat and Another
Gujarat High Court · AIR 2012 Guj 170 : (2012) 2 GLR 981
Constitution of India, 1950 — Article 226
High Courts03 Feb 2012Allowed
Central Gujarat Electricity Co. Ltd. Vs Patel Prakashbhai Bhagwandas
Gujarat High Court · AIR 2012 Guj 67
High Courts03 Feb 2012
Indusind Bank Ltd. Vs Official Liquidator of Rahil Investment and Finance Ltd.
Gujarat High Court · (2013) 2 BC 252
Civil Procedure Code, 1908 (CPC) — Section 60Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(20), 19(22), 25, 26
High Courts02 Feb 2012
CIT Vs J.K. Paper Ltd.
Gujarat High Court · (2012) 02 GUJ CK 0138
Income Tax Act, 1961 — Section 10, 11, 115JA, 115JB, 12
High Courts02 Feb 2012
Commissioner of Central Excise Vs Prem Fabricators
Gujarat High Court · (2013) 287 ELT 282 : (2013) 19 GSTR 572
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 11AC
High Courts02 Feb 2012
Ramanbhai Zanzarbhai Ghanghar Vs State of Gujarat
Gujarat High Court · (2012) 1 GLH 586
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 195(1), 200, 202, 203Penal Code, 1860 (IPC) — Section 114, 34, 465, 467, 468
High Courts02 Feb 2012Dismissed
National Insurance Co. Ltd. Vs Hematbhai S. Solanki (Deceased) by L.Rs. and Others
Gujarat High Court · (2012) ACJ 2501
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts01 Feb 2012Allowed
Payal Mihirbhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0100
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7
High Courts01 Feb 2012Allowed
Bachubhai Khimjibhai Damor Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 114, 306, 307, 323, 326
High Courts01 Feb 2012Allowed
Oriental Insurance Co Ltd and 1 Vs Mahamadbhai Salambhai Arab
Gujarat High Court · (2012) 02 GUJ CK 0062
High Courts01 Feb 2012Dismissed
Ramzanbhai Usmanbhai Shekh Vs The State of Gujarat and 6
Gujarat High Court · (2012) 02 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts01 Feb 2012Dismissed
State of Gujarat Vs Husainbhai Salfubhai Malek and Others
Gujarat High Court · (2012) 02 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts01 Feb 2012Dismissed
Amrish N Patel, Member - Jan Sangarsh Manch Vs Commission of Inquiry and 1
Gujarat High Court · (2012) 02 GUJ CK 0036
Commissions of Inquiry Act, 1952 — Section 8, 8(B), 8(C)
High Courts01 Feb 2012
Vishnubhai Hargovandas Patel Vs Baldevbhai Ramjibhai Patel
Gujarat High Court · (2012) 3 Crimes 652
Criminal Procedure Code, 1973 (CrPC) — Section 263, 264, 313, 326, 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Feb 2012Allowed
Bharatbhai Okhaji Padhier Vs Jyotsanaban Purshottamdas Patel and 1
Gujarat High Court · (2012) 02 GUJ CK 0021
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 243, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Feb 2012Dismissed
Laxminarayan Salt Works Vs District Collector and Others
Gujarat High Court · (2012) 02 GUJ CK 0016
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 197Gujarat Land Revenue Code, 1879 — Section 211
High Courts01 Feb 2012Dismissed
CIT Vs Innovative Industries
Gujarat High Court · (2012) 207 TAXMAN 189
Income Tax Act, 1961 — Section 80IB, 80IB(3)