High Courts08 Nov 2011Dismissed
Kandoi Bhogilal Mulchand Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2012) 248 CTR 80 : (2012) 341 ITR 271
Income Tax Act, 1961 — Section 132, 158BC, 158BFA, 158BFA(2), 271(1)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 9 of 79
High Courts08 Nov 2011Dismissed
S.Kalyankrishnan Vs Blue Star Ltd.
Gujarat High Court · (2011) 11 GUJ CK 0036
Industrial Disputes Act, 1947 — Section 2
High Courts08 Nov 2011Allowed
Vishnuji Somaji Thakor Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0005
Bombay Police Act, 1951 — Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 506(2)
High Courts21 Oct 2011
New Progressive Education Trust Vs Hemchandracharya North Gujarat Univercity
Gujarat High Court · (2011) 10 GUJ CK 0035
Constitution of India, 1950 — Article 226
High Courts21 Oct 2011Allowed
Vaghela Ramesh Mavjibhai and 5 Vs State of Gujarat and 10
Gujarat High Court · (2011) 10 GUJ CK 0027
High Courts21 Oct 2011Allowed
Akrammiya Ahmadmiya Kaji Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313, 427Penal Code, 1860 (IPC) — Section 342, 395, 397, 412
High Courts20 Oct 2011Allowed
Kantibhai K. Solanki Vs Sahara India Ltd.
Gujarat High Court · (2012) 134 FLR 178
Industrial Disputes Act, 1947 — Section 10(1), 2(A)
High Courts20 Oct 2011
Sudhir C Shah and 1 Vs Gujarat Urja Vikas Nigam Limited and Others
Gujarat High Court · (2011) 10 GUJ CK 0034
Constitution of India, 1950 — Article 12, 14, 19, 19(1)
High Courts20 Oct 2011
Sucheta Dilip Ghate Vs Dilip Ghate
Gujarat High Court · (2012) 1 DMC 606
Family Courts Act, 1984 — Section 19, 7(1)
High Courts20 Oct 2011
Karsanbhai Bhagwanbhai and Others Vs Dy. Collector and Special Land Acquisition Officer, Narmada Y
Gujarat High Court · (2011) 3 GLH 702
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 149Gujarat Court Fees Act, 2004 — Section 4Land Acquisition Act, 1894 — Section 12, 18
High Courts20 Oct 2011Allowed
Gujarat State Road Transport Corporation Vs Dawoodbhal I. Ghanchi C/o Ms. Mansuri, Advocate
Gujarat High Court · (2012) 132 FLR 668 : (2012) LLR 200
High Courts20 Oct 2011Dismissed
Crestchem Ltd. Vs Regional Provident Fund Commissioner
Gujarat High Court · (2012) 132 FLR 670 : (2012) 2 GLR 1389 : (2012) LLR 197
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(4), 14(B)
High Courts20 Oct 2011Allowed
Natvarbhai Bhayjibhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0015
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20(1), 5(1), 5(2)
High Courts20 Oct 2011Dismissed
Dipak Shubhashchandra Mehta Vs Central Bureau of Investigation Banking and Securities Fraud C and 1 Another
Gujarat High Court · (2011) 10 GUJ CK 0010
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts19 Oct 2011
Rajendrabhai N Chaudhari and 1 Another Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 307
High Courts19 Oct 2011Dismissed
M/s. Veer Gems Vs Assistant Commissioner of Income Tax Circle-7 and 1
Gujarat High Court · (2011) 10 GUJ CK 0022
Income Tax Act, 1961 — Section 131(1), 133(6), 142, 144C, 144C(11)
High Courts19 Oct 2011
Patel Diptiben Anilbhai and Others Vs Gujarat Technology University
Gujarat High Court · (2011) 3 GLH 683
Constitution of India, 1950 — Article 226
High Courts19 Oct 2011
Shroff Engineering Ltd. Vs Mistry Priteshbhai Rameshbhai C/o Gujarat Eng. and Generalkam and Others
Gujarat High Court · (2011) 10 GUJ CK 0002
Constitution of India, 1950 — Article 142, 226Industrial Disputes Act, 1947 — Section 17B
High Courts18 Oct 2011Dismissed
Rajendrakumar Babulal Parmar and 3 Vs Babubhai Manilal Patel
Gujarat High Court · (2011) 10 GUJ CK 0032
Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 58
High Courts18 Oct 2011
Explosion Proof Electrical Control Vs Commr. of C. Ex. and Customs
Gujarat High Court · (2012) 276 ELT 340 : (2012) 2 GLR 1673
Central Excises and Salt Act, 1944 — Section 35F