High Courts18 Nov 2011Dismissed
Dilubhai Mansinh Jethwa Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 20(2), 7
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 7 of 79
High Courts17 Nov 2011Dismissed
M D Vaghela Vs Gujarat State Handicrafts Development Corporation Ltd
Gujarat High Court · (2011) 11 GUJ CK 0079
High Courts17 Nov 2011Allowed
Jayendrasinh Bhupatsinh Diama Vs State of Gujarat and Others
Gujarat High Court · AIR 2012 Guj 124 : (2012) 1 GLR 124
Constitution of India, 1950 — Article 141, 226
High Courts17 Nov 2011Dismissed
Sunandaben Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts17 Nov 2011Dismissed
Darshnaben Gopalbhai Patel and 1 Vs State of Gujarat and 3
Gujarat High Court · (2011) 11 GUJ CK 0004
High Courts16 Nov 2011Allowed
Additional Special Land Acq. Officer and 1 Vs Rajliben Magan Badhar (Since Deceased) and 10
Gujarat High Court · (2011) 11 GUJ CK 0080
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
High Courts16 Nov 2011
Maha Shakti Coke and another Vs State of Gujarat and others
Gujarat High Court · (2012) 55 VST 382
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts16 Nov 2011Allowed
Chhaganbhai Chhikabhai Bhangi and 2 Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0003
Penal Code, 1860 (IPC) — Section 114, 307, 323, 324
High Courts15 Nov 2011
Prakashbhai Sumanbhai and 6 Vs Municipal Commissioner and 2
Gujarat High Court · (2011) 11 GUJ CK 0076
High Courts15 Nov 2011Allowed
Yashwantrai Joshi Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 820
Agricultural Produce Market Committee Act, 1963 — Section 28, 48, 49Constitution of India, 1950 — Article 226
High Courts15 Nov 2011
Amar Processors Vs Commissioner of Central Excise
Gujarat High Court · (2011) 11 GUJ CK 0053
Central Excises and Salt Act, 1944 — Section 35G, 3A
High Courts15 Nov 2011Allowed
Bavaji Mohanbhai Karsanbharti Vs Malia Hatina Gram Panchayat and 1
Gujarat High Court · (2011) 11 GUJ CK 0049
Constitution of India, 1950 — Article 227
High Courts15 Nov 2011Allowed
Khanodar (Old) Milk Producers Cooperative Society Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 245
Bombay Provincial Municipal Corporations Act, 1949 — Section 452A(1), 456(1), 5, 6, 7Constitution of India, 1950 — Article 14, 170, 330, 331, 332Gujarat Panchayats Act, 1961 — Section 20(1), 20(2), 20(3), 20(4)
High Courts15 Nov 2011Dismissed
Khimabhai H. Maru Vs Santaben Naranbhai and Others
Gujarat High Court · (2011) 11 GUJ CK 0034
High Courts15 Nov 2011Dismissed
Galpha Laboratories Ltd. Vs Ramanbhai Patel
Gujarat High Court · (2011) 11 GUJ CK 0017
Constitution of India, 1950 — Article 226, 227
High Courts15 Nov 2011Dismissed
Shivmuni Ram Vs Central Industrial Security Force and 2
Gujarat High Court · (2011) 11 GUJ CK 0016
Central Services (Pension) Rules, 1972 — Rule 48Fundamental Rules — Rule 56, 56J
High Courts14 Nov 2011Dismissed
Machine Product Tradelink Pvt. Ltd. and Another Vs Utpal Bhupendra Raiji and Another
Gujarat High Court · (2012) 1 GLH 218
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts14 Nov 2011Dismissed
Farooqbhai Faridbhai Chhipa Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 354, 376
High Courts14 Nov 2011Allowed
Jethabhai Virsangbhai Patel and Another Vs State of Gujarat
Gujarat High Court · (2012) 3 Crimes 575
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307
High Courts14 Nov 2011Dismissed
Pareshkumar M. Parmar Vs State of Gujarat and 2
Gujarat High Court · (2011) 11 GUJ CK 0015