CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/2011

COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 6 of 79

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts23 Nov 2011Allowed

Yunuskhan Haiderkhan Pathan Thr. Anjumanbanu Asarafkhan Pat Vs State of Gujarat and Another

Gujarat High Court · (2012) 1 GLH 213

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 29, 37, 37A, 8
Read judgment
High Courts23 Nov 2011Allowed

Khodidas Jetharam Kadia Vs Uttar Gujarat Vij Company Limited

Gujarat High Court · (2012) ELR 359

Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 135(1), 56
Read judgment
High Courts23 Nov 2011Allowed

Narpatsinh Prabhatsinh and 1 Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 428Penal Code, 1860 (IPC) — Section 114, 420
Read judgment
High Courts23 Nov 2011Dismissed

Tyco Valves and Controls India Pvt. Ltd. Vs Dy. Commissioner of Income Tax circle-4 and 1

Gujarat High Court · (2011) 11 GUJ CK 0010

Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 148
Read judgment
High Courts23 Nov 2011

Food Corporation of India and 1 Vs Aiyub Bachu and Co.

Gujarat High Court · (2011) 11 GUJ CK 0009

Arbitration Act, 1940 — Section 15, 29, 34, 39, 41Civil Procedure Code, 1908 (CPC) — Section 34
Read judgment
High Courts22 Nov 2011Allowed

Sanjaykumar Nanakprabhu Saroj (Pasi) Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0092

Penal Code, 1860 (IPC) — Section 363, 366, 376
Read judgment
High Courts22 Nov 2011Dismissed

National Insurance Co. Ltd. Vs Amrutbhai Rambhai Prajapati and 3

Gujarat High Court · (2011) 11 GUJ CK 0085

Read judgment
High Courts22 Nov 2011Allowed

New India Assurance Company Limited Vs Dilipsinh Jashvantsinh Solanki and 4

Gujarat High Court · (2011) 11 GUJ CK 0045

Read judgment
High Courts22 Nov 2011Dismissed

State of Gujarat Vs Tushar Shantilal and Others

Gujarat High Court · (2012) 3 Crimes 387

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 378, 397, 401Penal Code, 1860 (IPC) — Section 114, 34, 406, 409, 420
Read judgment
High Courts22 Nov 2011Allowed

Oriental Insurance Co. Ltd. Vs Bhurabhai Bhojabhai Meher and Another

Gujarat High Court · (2012) 3 TAC 878

Workmens Compensation Act, 1923 — Section 4
Read judgment
High Courts22 Nov 2011Allowed

Khemabhai H. Patel and 15 Vs Joint Registrar (Comm) and 4

Gujarat High Court · (2011) 11 GUJ CK 0001

Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 71, 93
Read judgment
High Courts21 Nov 2011Allowed

MGD Electronics Pvt. Ltd. Vs State of Gujarat and 2 Others

Gujarat High Court · (2011) 11 GUJ CK 0086

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 202, 244(2), 246, 482
Read judgment
High Courts21 Nov 2011Dismissed

Junagadh Power Project Pvt. Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · (2012) 3 BC 147 : (2012) 2 GLR 1394

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
Read judgment
High Courts21 Nov 2011Allowed

Harmony Laminates Pvt. Ltd. Vs Gujarat Indusrial Development Corpo. and Another

Gujarat High Court · (2011) 11 GUJ CK 0014

Constitution of India, 1950 — Article 226
Read judgment
High Courts18 Nov 2011Allowed

Mandip Hasmukhbhai Vekariya Vs State of Gujarat and 2

Gujarat High Court · (2011) 11 GUJ CK 0084

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
Read judgment
High Courts18 Nov 2011Allowed

Kiranbhai Maganbhai Patel Vs Commissioner of Police and 2

Gujarat High Court · (2011) 11 GUJ CK 0083

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
Read judgment
High Courts18 Nov 2011Allowed

Jasubhai Rupabhai Chauhan Vs State of Gujarat and 5

Gujarat High Court · (2011) 11 GUJ CK 0082

Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997 — Rule 5, 6, 6, 6(3), 6(4)Gujarat Panchayat Services Discipline and Appeals Regulations, 1997 — Regulation 6
Read judgment
High Courts18 Nov 2011Dismissed

Sannimatai Georgematai Christian Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0081

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
Read judgment
High Courts18 Nov 2011

Commissioner of Central Excise and Customs Vs Afzal Fazal Dalal

Gujarat High Court · (2013) 20 GSTR 284

Central Excises and Salt Act, 1944 — Section 14Customs Act, 1962 — Section 112(b), 124
Read judgment
High Courts18 Nov 2011Dismissed

Dayabhai Ghusabhai Patel Vs Shamji Surabhai Koli and Others

Gujarat High Court · (2012) 3 TAC 873

Motor Vehicles Act, 1939 — Section 110(A), 110(A)
Read judgment
Previous1…45678…79Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions