High Courts11 Nov 2011Dismissed
Union of India Vs Minor Mohmad Amin Through His Guardian Gulam Mustufa Gulamal
Gujarat High Court · (2011) 11 GUJ CK 0077
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 8 of 79
High Courts11 Nov 2011Dismissed
Gujarat Mineral Development Corporation Ltd. Vs A.G. Trivedi
Gujarat High Court · (2011) 11 GUJ CK 0074
Constitution of India, 1950 — Article 14, 16
High Courts11 Nov 2011
Mohanbhai Madhabhai Patel and 4 Vs Kanubhai Shyambhai Patel
Gujarat High Court · (2011) 11 GUJ CK 0038
Constitution of India, 1950 — Article 227
High Courts11 Nov 2011Allowed
Harshadkumar Induprasad Chaturvedi Vs gujarat agro industries corp. Ltd.
Gujarat High Court · (2011) 11 GUJ CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 2011
Jigar Vinodbhai Patel and 3 Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 420, 498A, 504
High Courts10 Nov 2011Dismissed
Patel Shankarbhai Virabhai and Others Vs Patel Narayanbhai Ambalal and Others
Gujarat High Court · (2011) 11 GUJ CK 0075
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 6
High Courts10 Nov 2011
Jetunbibi Husenbhai Malek Vs Sarat Gram Panchayat and Others
Gujarat High Court · (2011) 11 GUJ CK 0050
Constitution of India, 1950 — Article 227
High Courts10 Nov 2011Dismissed
H.M. Patel Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 495
Constitution of India, 1950 — Article 14, 21, 226Insurance Act, 1938 — Section 2(11)
High Courts10 Nov 2011Dismissed
Ishwar Chand Tawani Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0020
High Courts10 Nov 2011Allowed
Sunitaben Vs Sunilbhai Bhikhubhai Parmar
Gujarat High Court · (2011) 11 GUJ CK 0019
High Courts09 Nov 2011Dismissed
Union of India and Others Vs S. U. Ramnani C/o P. H. Pathak
Gujarat High Court · (2011) 11 GUJ CK 0078
High Courts09 Nov 2011Dismissed
Sanjaybhai Jagdishbhai Modi Vs Dena Bank and 3
Gujarat High Court · (2011) 11 GUJ CK 0052
Constitution of India, 1950 — Article 227Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 14, 17(l), 21, 21(1)
High Courts09 Nov 2011Dismissed
Pinakin Ajitray Jani Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0051
High Courts09 Nov 2011Dismissed
Bharuch Municipality Vs Hitesh Vinodchandra Kayasth
Gujarat High Court · (2011) 11 GUJ CK 0048
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H)
High Courts09 Nov 2011Dismissed
Nagji Shankar Safaiwala Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0018
High Courts08 Nov 2011
Tekno Exports Vs Jagdeep Processors
Gujarat High Court · (2011) 11 GUJ CK 0073
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 18 Rule 14Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 28
High Courts08 Nov 2011Allowed
Kumarpal Nagardas Shah and 2 Vs Hardaben and Others
Gujarat High Court · (2011) 11 GUJ CK 0072
Civil Procedure Code Amendment Act, 1999 — Order 16 Rule 1(3) , Order 16 Rule 1A, Order 18 Rule 17, Order 18 Rule 17(1)Constitution of India, 1950 — Article 227
High Courts08 Nov 2011Allowed
Jeet Patel Vs Gujarat Technological University and 1
Gujarat High Court · (2011) 11 GUJ CK 0071
Constitution of India, 1950 — Article 141, 226Gujarat Technological University Act, 2007 — Section 15, 23, 43, 43(2)
High Courts08 Nov 2011Allowed
Subhashchandra Keshavlal Pathak Vs President/Managing Trustee Sanchalak and 3
Gujarat High Court · (2011) 11 GUJ CK 0064
High Courts08 Nov 2011Dismissed
Odedra Nagajan Veja Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0047