High Courts18 Oct 2011Dismissed
Commissioner of Income Tax-V Vs Umang H Thakkar
Gujarat High Court · (2011) 10 GUJ CK 0003
Income Tax Act, 1961 — Section 132, 133A, 260A
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 10 of 79
High Courts17 Oct 2011Allowed
Malabhai Bharatbhai Bhuriya Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 818
High Courts17 Oct 2011Allowed
Dinesh Ghevarchand Jain Vs State of Gujarat and 1
Gujarat High Court · (2011) 10 GUJ CK 0012
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Oct 2011
Sarjan Co-Operative Housing Society Ltd. Vs Surat Municipal Corporation and Others
Gujarat High Court · (2012) 1 GLR 267
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 10
High Courts14 Oct 2011
Narendra Champaklal Trivedi and 1 Another Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 20, 7
High Courts14 Oct 2011Dismissed
Ruchi Soya Industries Ltd. Vs Union of India
Gujarat High Court · (2012) 281 ELT 79
Constitution of India, 1950 — Article 226
High Courts14 Oct 2011Dismissed
Suman Anand Bhambri Vs Sapna
Gujarat High Court · (2012) 1 DMC 68
Hindu Adoptions and Maintenance Act, 1956 — Section 13, 18, 18(1)Hindu Marriage Act, 1955 — Section 25
High Courts13 Oct 2011
Banti bhai Vs State of Gujarat
Gujarat High Court · (2012) 1 GLR 186
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 154, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Oct 2011Dismissed
Yasinbhai Allarakha Vs Rizvanbanu Yasinbhai
Gujarat High Court · (2013) ALLMR(Cri) 161
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c), 127
High Courts11 Oct 2011Allowed
Sakarlal Ganpatlal Rana Vs Gujarat Reclaim Rubber Pvt. Ltd.
Gujarat High Court · (2011) 10 GUJ CK 0023
High Courts11 Oct 2011Dismissed
Rohitsinh Khimji Sodha Vs The Director, Govt. of India and Others
Gujarat High Court · (2011) 10 GUJ CK 0013
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(1), 226(2)
High Courts11 Oct 2011Allowed
Rajiv A. Joshi and Another Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLR 508
Advocates Act, 1961 — Section 29, 30, 32, 33Criminal Procedure Code, 1973 (CrPC) — Section 2, 303, 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Oct 2011
Dudhabhai Lalabhai Vasaiya and Others Vs Bhavsinghbhai Tersinghbhai Kishori and Others
Gujarat High Court · (2012) 3 TAC 562
High Courts07 Oct 2011Dismissed
Bhanushali Parth Bipinbhai Vs Admission Committee for Professional Medical Education and Another
Gujarat High Court · (2012) 1 GLR 386
Constitution of India, 1950 — Article 226Gujarat Diploma in General Nursing and Midwifery (Regulation of Admission and Fixation of Fees) (Amendment) Rules, 2011 — Rule 12, 12(1), 12(2), 2, 6Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Act, 2007 — Section 20(1)
High Courts07 Oct 2011Dismissed
Honest Minerals Vs Jayeshbhai Lakhmanbhai Gohel and Others
Gujarat High Court · (2011) 10 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 226, 227
High Courts07 Oct 2011Dismissed
Chunilal Chhimabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts07 Oct 2011Dismissed
Shri Morvi Sarvajanik Kelavni Mandal Sanchalit Mskm B. Ed. Vs National Council For Teachers Education and Others
Gujarat High Court · (2011) 10 GUJ CK 0040
Constitution of India, 1950 — Article 226, 30, 32National Council for Teacher Education Act, 1993 — Section 14(3), 17, 18, 7, 8(5)
High Courts07 Oct 2011Dismissed
Sahjanand Education Trust Vs Hemchandracharya North Gujarat University and Another
Gujarat High Court · (2011) 10 GUJ CK 0029
Constitution of India, 1950 — Article 14, 19(1), 226, 30, 32National Council for Teacher Education Act, 1993 — Section 17, 17(1), 17(3), 17(4)
High Courts07 Oct 2011Dismissed
Nalanda Education Trust Vs National Council for Teacher Education Western Regional and Another
Gujarat High Court · (2011) 10 GUJ CK 0028
Constitution of India, 1950 — Article 226, 30, 32National Council for Teacher Education Act, 1993 — Section 17(1), 17(3), 17(4)
High Courts07 Oct 2011Dismissed
Vision Organics Limited and Others Vs IDBI Bank Ltd. and Others
Gujarat High Court · AIR 2012 Guj 54 : (2012) 3 BC 126 : (2011) 3 GLH 663
Criminal Procedure Code, 1973 (CrPC) — Section 195Debt Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 5(3), 6, 8, 8, 9Debts Recovery Appellate Tribunal Regulations of Practice, 2001 — Regulation 4