CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/2011

COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 11 of 79

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts04 Oct 2011Dismissed

Natwarlal S. Thakker Vs State of Gujarat and Another

Gujarat High Court · (2011) 10 GUJ CK 0007

Read judgment
High Courts04 Oct 2011Dismissed

Natubhai Ambalal Parmar Vs State of Gujarat and Others

Gujarat High Court · (2011) 10 GUJ CK 0006

Read judgment
High Courts04 Oct 2011Allowed

Veraval Fisheries Company Op. Bank Ltd. Vs Gujarat Bank Workers Union

Gujarat High Court · (2011) 10 GUJ CK 0005

Read judgment
High Courts03 Oct 2011Allowed

Raju @ Shyamsunder Omprakash Chaudhari Vs State of Gujarat

Gujarat High Court · (2011) 10 GUJ CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 328, 379
Read judgment
High Courts03 Oct 2011Allowed

National Insurance Company Vs Dhaniben Naranbhai Patani and Others

Gujarat High Court · (2011) 10 GUJ CK 0039

Read judgment
High Courts03 Oct 2011

Ranchchodbhai Jinabhai Patel Vs District Education Officer (Primary) and Others

Gujarat High Court · (2011) 10 GUJ CK 0038

Read judgment
High Courts03 Oct 2011Allowed

Indu Nissan Oxo Chemicals Industries Ltd. Vs State of Gujarat and Another

Gujarat High Court · (2011) 10 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138, 141
Read judgment
High Courts03 Oct 2011Dismissed

M.N. Sheth Vs State of Gujarat and Others

Gujarat High Court · (2011) 10 GUJ CK 0036

All India Council for Technical Education Act, 1987 — Section 10, 20Constitution of India, 1950 — Article 14, 16, 226
Read judgment
High Courts03 Oct 2011Allowed

Gujarat State Cooperative Marketing Federation Ltd. Vs Panchmahal District Cooperative Bank Ltd.

Gujarat High Court · (2011) 10 GUJ CK 0009

Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts03 Oct 2011Allowed

Kamlesh N. Meherchandani and Others Vs State of Gujarat

Gujarat High Court · (2011) 10 GUJ CK 0008

Read judgment
High Courts03 Oct 2011Dismissed

Jitendrasinh Shivsinh Vansiya Vs State of Gujarat and Others

Gujarat High Court · (2011) 10 GUJ CK 0001

Constitution of India, 1950 — Article 226, 227Gram Panchayats Procedure Rules — Rule 3(1)Gujarat Panchayats (Amendment) Act, 1993 — Section 32(2), 41, 41A, 55, 57
Read judgment
High Courts30 Sept 2011Allowed

Arifkhan Karimkhan Pthan Vs State of Gujarat and 1

Gujarat High Court · (2011) 09 GUJ CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
Read judgment
High Courts30 Sept 2011Allowed

Ratnaben Netlekar (Chhara) Vs State of Gujarat and 2

Gujarat High Court · (2011) 09 GUJ CK 0158

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1)
Read judgment
High Courts30 Sept 2011Allowed

Mohammedhusen Alias Bablo Kasambhai Mansuri Vs State of Gujarat and Others

Gujarat High Court · (2011) 09 GUJ CK 0118

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
Read judgment
High Courts30 Sept 2011Allowed

Arunaben Chunara Vs State of Gujarat and 2

Gujarat High Court · (2011) 09 GUJ CK 0115

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
Read judgment
High Courts30 Sept 2011Allowed

Lalji @Lalo Mohanbhai Galu- Koli Vs State of Gujarat and Others

Gujarat High Court · (2011) 09 GUJ CK 0114

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
Read judgment
High Courts30 Sept 2011

Jagdish Dahyabhai Patel Vs Municipal Commissioner, Ahmedabad Municipal Corporation

Gujarat High Court · (2011) 09 GUJ CK 0113

Read judgment
High Courts30 Sept 2011Allowed

Ramchandra Sindji Chauhan and Others Vs Arvind Kumar S. Mehta and Another

Gujarat High Court · (2011) 09 GUJ CK 0095

Motor Vehicles Act, 1988 — Section 110D, 146, 147, 149, 149(1)
Read judgment
High Courts30 Sept 2011Disposed Off

Dilip B. Sheth Vs Official Liquidator of Alang Industrial Gases LTD. and Another

Gujarat High Court · (2012) 171 CompCas 231

Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 130, 2(4), 24, 6, 9Companies Act, 1959 — Section 466
Read judgment
High Courts30 Sept 2011Allowed

Ramchandra Sindji Chauhan and Others Vs Haribhai Khimjibhai Kothari and Others

Gujarat High Court · (2011) 09 GUJ CK 0041

Motor Vehicles Act, 1988 — Section 166
Read judgment
Previous1…910111213…79Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions