High Courts25 Nov 2011Allowed
Gujarat Energy Transmission Corp. Ltd. Vs Arvindbhai Ranchhodbhai Patel
Gujarat High Court · (2012) ELR 385
Telegraph Act, 1885 — Section 16(4)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 5 of 79
High Courts25 Nov 2011
Swami Shivramdasji Guru Ramsarandasji Vs Vasantiben Dahyabhai Modi
Gujarat High Court · (2012) 1 GLH 755
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4A, 100ACompanies Act, 1956 — Section 100A, 104, 107, 108, 10F
High Courts25 Nov 2011Allowed
Jagdish Dharamji Marvadi Vs State of Gujarat and 2
Gujarat High Court · (2011) 11 GUJ CK 0032
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts25 Nov 2011Dismissed
State of Gujarat and 1 Vs Bhikhaji Keshraji Thakor and 5
Gujarat High Court · (2011) 11 GUJ CK 0031
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(G), 32(O)
High Courts24 Nov 2011Allowed
Shrenikbhai K Sheth Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0089
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts24 Nov 2011
Inarco Limited Vs Harishbhai Arvindbhai Andhariya
Gujarat High Court · (2011) 11 GUJ CK 0088
Constitution of India, 1950 — Article 226, 227
High Courts24 Nov 2011
State of Gujarat Vs H.E. The Governor of Gujarat and Others
Gujarat High Court · (2011) 11 GUJ CK 0087
Civil Procedure Code, 1908 (CPC) — Section 98, 98(1), 98(2), 98(3)Constitution of India, 1950 — Article 226, 227, 228Gujarat High Court Rules, 1993 — Rule 186
High Courts24 Nov 2011Dismissed
Anil Haribhai Desai Vs Kanubhai Muljibhai Shah and 1
Gujarat High Court · (2011) 11 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Nov 2011Allowed
Manjulaben and Others Vs Huseinmiya Hydermiya and Others
Gujarat High Court · (2011) 11 GUJ CK 0060
High Courts24 Nov 2011Dismissed
Commissioner of C. Ex., Cus. and S.T., Vapi Vs Charak Pharma P. Ltd.
Gujarat High Court · (2012) 278 ELT 319
High Courts24 Nov 2011Allowed
Savitaben Babubhai Patel and 3 Vs Gulamhusen Ahmedbhai and 2
Gujarat High Court · (2011) 11 GUJ CK 0030
High Courts24 Nov 2011Allowed
Kantilal Mohanlal Pandya (Deleted) and 5 Vs Pradyumansinh Prahladsinh Mangalsinh Parmar and 2
Gujarat High Court · (2011) 11 GUJ CK 0029
High Courts24 Nov 2011Allowed
Suresh Shukhlal Basne and 2 Vs Mahadevprasad Chintamani Sayan and 1
Gujarat High Court · (2011) 11 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 114, 323, 392, 393, 394
High Courts24 Nov 2011Dismissed
Commr. of Service Tax, Ahmedabad Vs Cadila Pharmaceuticals Ltd.
Gujarat High Court · (2012) 27 STR 127 : (2012) 56 VST 346
Central Excises and Salt Act, 1944 — Section 35G, 35GFinance Act, 1994 — Section 73(1)
High Courts24 Nov 2011Dismissed
United India Insurance Co. Ltd. Vs Ukabhai V Bharvad and 7
Gujarat High Court · (2011) 11 GUJ CK 0013
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 167Workmens Compensation Act, 1923 — Section 3(5)
High Courts23 Nov 2011
Kanubhai Fulchandbhai Jotangia and 3 Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506(2)
High Courts23 Nov 2011Allowed
Chetan Sonathbhai Mehta and 1 Vs Bhupendrabhai Purohit and 1
Gujarat High Court · (2011) 11 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 405, 406, 420
High Courts23 Nov 2011Allowed
Keshubhai Ranabhai Tukadiya Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts23 Nov 2011Dismissed
Mukeshbhai Basilal Patel and Another Vs Election Officer and Dy. Collector and Ors
Gujarat High Court · (2011) 11 GUJ CK 0055
Gujarat Co-operative Societies Act, 1961 — Section 145
High Courts23 Nov 2011Dismissed
Jashbhai Purshottambhai Patel Vs Parbatsing Ramsing, Driver and 2
Gujarat High Court · (2011) 11 GUJ CK 0054
Motor Vehicles Act, 1939 — Section 95