High Courts08 Dec 2011Dismissed
New India Assurance Company Limited Vs Dilbahadur Lalbahadu Thapa and Another
Gujarat High Court · (2011) 12 GUJ CK 0050
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 3 of 79
High Courts08 Dec 2011Dismissed
State of Gujarat Vs Nirubha Vajubha Sarvaiya and Others
Gujarat High Court · (2011) 12 GUJ CK 0049
High Courts07 Dec 2011Dismissed
M H Trivedi Insurance Inspector Vs Gokalbhai Arjanbhai Patel and Others
Gujarat High Court · (2011) 12 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 378Employees State Insurance (General) Regulations, 1950 — Regulation 29, 31Employees State Insurance Act, 1948 — Section 39, 40, 85(1)
High Courts07 Dec 2011Disposed Off
Krishnamurarilal Agarwal (HUF) Vs Income Tax Settlement Commission and Another
Gujarat High Court · (2012) 1 GLH 724
Income Tax Act, 1961 — Section 143(1), 143(3), 144, 147, 154
High Courts05 Dec 2011Dismissed
Durlabhji Naranbhai Mistry Vs Nayakpura Wooden Articles Mfg. Co.
Gujarat High Court · (2012) 135 FLR 326
Industrial Disputes Act, 1947 — Section 25B(2)(a)
High Courts05 Dec 2011Dismissed
Commissioner of Income Tax Vs Raghuvir Synthetics Ltd.
Gujarat High Court · (2013) 354 ITR 222
High Courts02 Dec 2011Dismissed
State of Gujarat and 1 Vs Associated Business Corpn. and 1
Gujarat High Court · (2011) 12 GUJ CK 0060
Arbitration Act, 1940 — Section 11, 2, 20, 5
High Courts02 Dec 2011Allowed
Bharat R. Shah and others Vs State of Gujarat and others
Gujarat High Court · (2011) 12 GUJ CK 0054
Constitution of India, 1950 — Article 14, 226, 309
High Courts02 Dec 2011Dismissed
Kamleshkumar Gordhanlal Shah Vs National Board of Examination and 1
Gujarat High Court · (2011) 12 GUJ CK 0053
High Courts02 Dec 2011Allowed
Bhimji Ramji Hirani and 2 Vs Paschim Gujarat Vij Co. Ltd. and 1
Gujarat High Court · (2011) 12 GUJ CK 0045
High Courts02 Dec 2011Allowed
Batulbanu Nisharhusen Kazi Vs Gabharubhai Bhimabhaiahir and 7
Gujarat High Court · (2011) 12 GUJ CK 0044
High Courts02 Dec 2011Allowed
Surat Jilla Dakshin Purva Vibhag Sahakari Khand Udyog Vs State of Gujarat and 4
Gujarat High Court · (2011) 12 GUJ CK 0041
Constitution of India, 1950 — Article 226
High Courts02 Dec 2011Dismissed
Reshamsing Lahorasing Rajpur and 2 Vs Hansaben Rajendrabhai Patel and 3 Hansaben Rajendrabhai Patel and 3 and Reshamsing Lahorasing Rajpur and 2
Gujarat High Court · (2011) 12 GUJ CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2011Allowed
Oil and Natural Gas Corporation Ltd. Vs (Smt.) Jivuba Chauhan and Another
Gujarat High Court · (2012) 1 GLH 800 : (2012) 2 GLR 1019
Constitution of India, 1950 — Article 137Land Acquisition Act, 1980 — Section 1, 2, 3(3), 35, 35(2)Patents Act, 1970 — Section 71
High Courts02 Dec 2011
Bina K Baxi and Others Vs Municipal Commissioner and Others
Gujarat High Court · (2011) 12 GUJ CK 0011
Bombay Provincial Municipal Corporations Act, 1949 — Section 140, 406Bombay Provincial Municipal Corporations Rules, 1949 — Rule 15(1), 15(2)Constitution of India, 1950 — Article 14, 226
High Courts02 Dec 2011
Prajapati Paresh Govindbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 548
Constitution of India, 1950 — Article 14, 16, 19, 21Right of Children to Free and Compulsory Education Act, 2009 — Section 19, 2, 23, 23(2), 25
High Courts02 Dec 2011
Pravinchandra N Solanki and Others Vs State of Gujarat
Gujarat High Court · (2011) 12 GUJ CK 0009
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 482Penal Code, 1860 (IPC) — Section 439
High Courts02 Dec 2011Allowed
United India Insurance Company Ltd. Vs Kanubhai Monorbhai Bariya and 2
Gujarat High Court · (2011) 12 GUJ CK 0008
High Courts02 Dec 2011Allowed
Titanic Restaurant Vs Dy. Police Commissioner and 2
Gujarat High Court · (2011) 12 GUJ CK 0007
Bombay Police Act, 1951 — Section 2(10), 2(5A), 3, 32, 33Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 12, 13, 23, 23(1A), 24Constitution of India, 1950 — Article 14, 162, 19, 19(1), 19(6)
High Courts02 Dec 2011Allowed
The New India Assurance Co. Ltd Vs Amarbhai Tejabhai Dafda and 2
Gujarat High Court · (2011) 12 GUJ CK 0001
Motor Vehicles Act, 1939 — Section 110A