High Courts20 Dec 2011Allowed
New India Assurance Co. Ltd. and Others Vs Chhaganlal Chhogaji Purohit and Others
Gujarat High Court · (2011) 12 GUJ CK 0004
Motor Vehicles Act, 1939 — Section 173
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 2 of 79
High Courts19 Dec 2011Allowed
Baldevbhai Atmaram Limbachiya Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLR 987
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts19 Dec 2011
Kamlesh Krashnakant Modi and 1 Vs State of Gujarat and 1
Gujarat High Court · (2011) 12 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts19 Dec 2011Allowed
Ahmedabad Municipal Corpn. Vs Kathleen E Rubens
Gujarat High Court · (2011) 12 GUJ CK 0023
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
High Courts19 Dec 2011Allowed
Kachchh District Panchayat Vs Prakash C. Thakkar
Gujarat High Court · (2011) 12 GUJ CK 0022
High Courts19 Dec 2011Allowed
Govindbhai Somnathbhai Suthar Proprietor of GSP Industrial Vs Uttar Gujarat VIJ Co Ltd.
Gujarat High Court · (2011) 12 GUJ CK 0003
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49Electricity Act, 2003 — Section 24
High Courts16 Dec 2011
Nathabhai Devabhai Zala and Another Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 789 : (2012) 2 GLR 929
Constitution of India, 1950 — Article 15(4), 16(4), 243, 243B, 243DGujarat Panchayats (Amendment) Act, 1993 — Section 243D, 4, 5, 9(4), 9(5)Gujarat Village Panchayats Election (Manner of Allotment of Served Seats by Rotation) Rules, 1994 — Rule 11, 4(1)
High Courts15 Dec 2011Disposed Off
Indian Oil Corporation Ltd. (No. 2) Vs Union of India and Others
Gujarat High Court · (2013) 21 GSTR 208
High Courts15 Dec 2011Dismissed
Manager, Neptune Spin Fab. Pvt. Ltd. Vs Appellate Authority, Office of Dy. Commissioner of Labour and Others
Gujarat High Court · (2012) 132 FLR 998
High Courts15 Dec 2011Dismissed
Indian Oil Corporation Ltd. (No. 1) Vs Union of India and Others
Gujarat High Court · (2013) 21 GSTR 200
Central Excises and Salt Act, 1944 — Section 11B, 12A, 5AConstitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 27
High Courts15 Dec 2011
Indian Oil Corporation Ltd. Vs Union of India
Gujarat High Court · (2013) 21 GSTR 213
Central Excises and Salt Act, 1944 — Section 11B
High Courts14 Dec 2011Allowed
Cadila Healthcare Ltd Vs Asst. Commissioner of Income- Tax(OSD) and 1
Gujarat High Court · (2011) 12 GUJ CK 0061
Income Tax Act, 1961 — Section 115JB, 143(3), 147, 195, 40
High Courts13 Dec 2011
Gujarat State Road Transport Corporation Vs Nandaben
Gujarat High Court · (2012) 133 FLR 292
High Courts13 Dec 2011Allowed
Burhankhan Khalidkhan Pathan Vs Sales Tax Officer (II) and Others
Gujarat High Court · (2012) 53 VST 163
Gujarat Sales Tax Act, 1969 — Section 41, 41(4), 47, 65Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts13 Dec 2011
The Commissioner of Income Tax-I Vs Radhe Developers
Gujarat High Court · (2012) 249 CTR 393 : (2012) 341 ITR 403 : (2012) 204 TAXMAN 543
Income Tax Act, 1961 — Section 2(47), 22, 32, 80IA(4F), 80IB(1)Sales of Goods Act, 1930 — Section 4(1), 5(1)Transfer of Property Act, 1882 — Section 53A
High Courts09 Dec 2011Allowed
Manubhai Prabhudas Patel and Others Vs Jayantilal Vadilal Shah and Others
Gujarat High Court · (2012) 1 GLH 565
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 201, 202, 204
High Courts09 Dec 2011Allowed
Maheshkumar Rasiklal Parikh and Others Vs Virchandbhai Vaktabhai Prajapati and Others
Gujarat High Court · (2011) 12 GUJ CK 0052
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 163A
High Courts09 Dec 2011Dismissed
Kumari Bilkishben Vs Huned Saifuddin and Others
Gujarat High Court · (2012) 1 GLH 306
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 54Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 28, 28(1)
High Courts08 Dec 2011
Vibhaniya Seva Sahakari Mandali Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 575 : (2012) 2 GLR 1053
Constitution of India, 1950 — Article 226, 329Gujarat Agricultural Produce Markets Act, 1963 — Section 10, 10(1), 10(2), 11, 11(1)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 10(B), 28, 5, 6, 7
High Courts08 Dec 2011Allowed
Manibhadra Fine Trade Services Vs Chief Commissioner of Central Excise and Others
Gujarat High Court · (2011) 12 GUJ CK 0051
Central Excises and Salt Act, 1944 — Section 11