High Courts01 Dec 2011Allowed
New India Assurance Co. Ltd. Vs Dahyabhai Lallubhai Padhiar and Others
Gujarat High Court · (2012) 133 FLR 42
Workmens Compensation Act, 1923 — Section 3(1)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 4 of 79
High Courts01 Dec 2011Dismissed
Bhanuvijaysingh M Vaghela Deceased through Legal Heir Vs Income Tax Officer
Gujarat High Court · (2012) 246 CTR 274 : (2013) 353 ITR 146
Income Tax Act, 1961 — Section 131, 132, 132(4), 260A, 69
High Courts01 Dec 2011Dismissed
Dilipbhai D Trevedi Vs Union of India and Others
Gujarat High Court · (2011) 12 GUJ CK 0058
High Courts01 Dec 2011
Natvarlal Jivrajbhai Bhatia Vs State of Gujarat and 19
Gujarat High Court · (2011) 12 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 164Municipalities Act, 1963 — Section 155
High Courts01 Dec 2011Dismissed
State of Gujarat and 2 Vs Jamnaben R Tavar and 1
Gujarat High Court · (2011) 12 GUJ CK 0056
High Courts01 Dec 2011Allowed
Deep Offset Vs District Panchayat, Patan
Gujarat High Court · (2011) 12 GUJ CK 0055
High Courts01 Dec 2011Allowed
Jashiben Bharatbhai Salat Vs State of Gujarat
Gujarat High Court · (2011) 12 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts01 Dec 2011Dismissed
New India Assurance Co. Ltd. Vs Rasulbhai Hajibhai Ghori and 2
Gujarat High Court · (2011) 12 GUJ CK 0042
Motor Vehicles Act, 1988 — Section 4(A)
High Courts01 Dec 2011
Commissioner of Central Excise and Customs Vs Suzlon Ceramic
Gujarat High Court · (2012) 282 ELT 338
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 32F, 32F(7), 4
High Courts01 Dec 2011
Bhavya Apparels Pvt. Ltd. Vs Union of India
Gujarat High Court · (2012) 280 ELT 27 : (2013) 29 STR 321
Customs Act, 1962 — Section 129E
High Courts01 Dec 2011
Protection and Security Services Vs Union of India
Gujarat High Court · (2012) 276 ELT 177 : (2013) 29 STR 211 : (2013) 58 VST 431
Central Excises and Salt Act, 1944 — Section 35F
High Courts30 Nov 2011Allowed
Trustees of Aruna Rohit Family Trust and 3 and 3 Vs Mahesh V. Panchal
Gujarat High Court · (2011) 11 GUJ CK 0090
High Courts30 Nov 2011Allowed
Pravinkumar Bhogilal Shah Vs ITO and Another
Gujarat High Court · (2011) 11 GUJ CK 0069
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 153A
High Courts29 Nov 2011
Vinayak Construction Vs Income Tax Officer Ward 9(1) or His Successor To Office and 1
Gujarat High Court · (2011) 11 GUJ CK 0008
Income Tax Act, 1961 — Section 143(3), 147, 148, 80IB(10)
High Courts28 Nov 2011
Aquafil Polymers Co. Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2011) 11 GUJ CK 0091
Income Tax Act, 1961 — Section 143(3), 147, 148, 80IA, 80IA(10)
High Courts28 Nov 2011
N.J. Devani Builders Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2011) 11 GUJ CK 0007
High Courts28 Nov 2011Dismissed
Gujarat Urja Vikas Nigam Ltd. (G.E.B) and 1 Vs Gayatriben J. Dave
Gujarat High Court · (2011) 11 GUJ CK 0006
High Courts25 Nov 2011
Pradip Overseas Pvt. Ltd. Vs ESS BEE Fabrics Pvt. Ltd. and Others
Gujarat High Court · (2012) 3 GLH 775
Contract Act, 1872 — Section 211, 212, 215, 220, 222Specific Relief Act, 1963 — Section 34State Financial Corporations Act, 1951 — Section 29, 29(1), 29(4), 31
High Courts25 Nov 2011Dismissed
Dr. Alka Vs State of Gujarat and Others
Gujarat High Court · (2011) 11 GUJ CK 0059
Constitution of India, 1950 — Article 226Saurashtra University Act, 1965 — Section 2(13), 23, 24, 25
High Courts25 Nov 2011Dismissed
State of Gujarat and 3 Vs Navdurga Infrastructure
Gujarat High Court · (2011) 11 GUJ CK 0058