High Courts29 Mar 2011
Agriculture Produce Market Committee and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0009
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 58 of 79
High Courts28 Mar 2011Allowed
Chandrasinh Dansinh Chavada and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 467, 468, 469, 471
High Courts28 Mar 2011Allowed
Pujaben Vs Rahitkumar Karsandas Modi
Gujarat High Court · (2011) 03 GUJ CK 0145
High Courts28 Mar 2011
Kanubhai Vaghabhai Chavda Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 325
High Courts28 Mar 2011Allowed
Kamleshbhai Shivshanker Pathak Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0143
Atrocities Rule — Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 209, 313, 374Penal Code, 1860 (IPC) — Section 114, 441, 452, 504, 506
High Courts28 Mar 2011Allowed
Kartik Mohanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0142
Constitution of India, 1950 — Article 166, 166(1)Gujarat Town Planning and Urban Development Act, 1976 — Section 65, 70, 71
High Courts28 Mar 2011Allowed
Salamsinh Jivabhai Malivad Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0122
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 2011
Dashrathsinh Ramjubhai Gohil Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 GLH 795
Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 12, 13, 14, 15Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28
High Courts28 Mar 2011Dismissed
Hiren Prasannbhai Majmudar Vs Nehaben Hirenbhai Majmudar
Gujarat High Court · (2011) 03 GUJ CK 0111
Penal Code, 1860 (IPC) — Section 498A
High Courts28 Mar 2011Allowed
Ideal Sheet Metal Stampings and Pressings Pvt. Ltd. Vs Union of India
Gujarat High Court · (2012) 276 ELT 59
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112
High Courts28 Mar 2011Dismissed
Gujarat Flavours Pvt. Ltd and Another Vs Rajubhai @ Tulsidas R. Patel and Another
Gujarat High Court · (2011) 131 FLR 233 : (2011) 2 GLH 1809
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2A, 36, 36(1), 36(2), 36(4)
High Courts28 Mar 2011
Sai Developers and Another Vs Nakulan S. Pannikar and Others
Gujarat High Court · (2011) 03 GUJ CK 0074
Registration Act, 1908 — Section 17(b)
High Courts28 Mar 2011Dismissed
Commissioner of Income Tax Vs Gujarat Power Corporation Ltd
Gujarat High Court · (2013) 352 ITR 583
Income Tax Act, 1961 — Section 115B, 14A, 36(1)
High Courts28 Mar 2011Dismissed
Special Land Acquisition Officer and Others Vs Raisang Mansangbhai
Gujarat High Court · (2011) 03 GUJ CK 0070
Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
High Courts28 Mar 2011Dismissed
Rakeshkumar Somabhai Thakore Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0064
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 302
High Courts28 Mar 2011Allowed
State of Gujarat Vs Shantaben Jivrajbhai
Gujarat High Court · (2011) 03 GUJ CK 0063
High Courts28 Mar 2011Dismissed
Pravinkumar Naranbhai Solanki Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 03 GUJ CK 0045
High Courts28 Mar 2011Allowed
Palak Rakeshbhai Arora Vs Rakeshbhai Vidhyasagar Arora
Gujarat High Court · (2011) 03 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Mar 2011Allowed
Aartiben Vs Commissioner of Police and Others
Gujarat High Court · (2011) 03 GUJ CK 0027
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3, 3(1), 3(4)
High Courts28 Mar 2011
Balaji Associates and Others Vs Shri Nagarvel Hanumanji Maharaj Public Trust and Others
Gujarat High Court · (2011) 03 GUJ CK 0026