COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 56 of 79

High Courts04 Apr 2011Allowed

Abdulgani Abdul Ahad Bat Vs State of Gujarat

Gujarat High Court · (2011) 04 GUJ CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 235Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 22, 29, 8

High Courts04 Apr 2011Dismissed

Janak Kanaiyalal Sheth Vs Dinubhai Mohanlal Ratva and Others

Gujarat High Court · (2011) 04 GUJ CK 0117

High Courts04 Apr 2011

Jayantibhai Lakhubhai Vs State of Gujarat and Another

Gujarat High Court · (2011) 2 GLH 1467

Land Acquisition Act, 1894 — Section 12(2), 23(1A), 23(2), 28, 4

High Courts04 Apr 2011Dismissed

Chandulal Mohanlal Joshi Vs Gujarat Electricity Board

Gujarat High Court · (2011) 04 GUJ CK 0115

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts04 Apr 2011

Major S.K. Sharma (Chairman), M/s. Shiva Industrial Security Vs Recovery Officer S Asstt. Provident Fund Commissioner and Another

Gujarat High Court · (2011) LLR 652

Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7, 7(2)Provident Funds Act, 1925 — Section 7, 7(A), 7(B), 7(I), 7(O)

High Courts01 Apr 2011Dismissed

Bhikhabhai Chunibhai Patel Vs Umeshbhai Kanubhai Patel and Another

Gujarat High Court · (2011) 04 GUJ CK 0125

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts01 Apr 2011

Narsinh Hathibhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2011) 04 GUJ CK 0124

High Courts01 Apr 2011Allowed

Ramesh Indrasen Gujral and Another Vs Union of India (UOI)

Gujarat High Court · (2011) 04 GUJ CK 0092

Limitation Act, 1963 — Section 5Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 18(2), 38Railway Claims Tribunal Act, 1987 — Section 17(2), 18

High Courts01 Apr 2011Dismissed

Uday Narendrabhai Bhatt Vs Shivangi Narendrabhai Shastri

Gujarat High Court · AIR 2011 Guj 156

Hindu Marriage Act, 1955 — Section 13, 13B(1)

High Courts01 Apr 2011Allowed

Harsiddh Specific Family Trust Vs Joint Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 500

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150

High Courts01 Apr 2011Dismissed

Bhagwati Appliance Vs Income Tax Officer

Gujarat High Court · (2011) 199 TAXMAN 131

Income Tax Act, 1961 — Section 143(3), 260A

High Courts01 Apr 2011Allowed

Shirish C. Parikh Vs ITO

Gujarat High Court · (2013) 353 ITR 505

Income Tax Act, 1961 — Section 139, 142(1), 148, 148(1), 45

High Courts31 Mar 2011Dismissed

Commissioner of C.Ex. and Customs Vs D.P. Singh

Gujarat High Court · (2011) 270 ELT 321

Central Excise Rules, 2002 — Rule 18, 18Central Excises and Salt Act, 1944 — Section 11(B), 35(E)CENVAT (Credit) Rules, 2001 — Rule 7, 9(3)

High Courts31 Mar 2011Dismissed

Dr. Awnish Himanshu Dube Vs State of Gujarat and Others

Gujarat High Court · (2011) 03 GUJ CK 0140

Constitution of India, 1950 — Article 227

High Courts31 Mar 2011Dismissed

Manager, Naaz Cinema Vs Vasantben Rameshbhai Ghumadiya

Gujarat High Court · (2011) 130 FLR 895 : (2011) 2 GLH 523

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 34, 47Constitution of India, 1950 — Article 14, 226, 227, 32Industrial Disputes Act, 1947 — Section 2(rr), 33(C)(1) , 33(C)(2) , 39

High Courts31 Mar 2011Dismissed

Vaja Ashvinkumar Babulal Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 03 GUJ CK 0121

Army Rules, 1954 — Rule 13(3)

High Courts31 Mar 2011Allowed

Motka Sureshchandra Jivanjibhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 03 GUJ CK 0099

High Courts31 Mar 2011Dismissed

OTA Kandla Pvt. LTD. Vs Union of India (UOI) - Secretary Govt. of India - Finance Dept. and Others

Gujarat High Court · (2011) 269 ELT 457 : (2011) 2 GLH 477 : (2011) 2 GLR 1279

Constitution of India, 1950 — Article 14, 19, 21, 226, 227Customs Act, 1962 — Section 108, 124Customs House Agents Licensing Regulations, 1984 — Regulation 13, 14, 19, 20(6), 21

High Courts31 Mar 2011Dismissed

Gujarat Electricity Board Vs J.J. Solanki

Gujarat High Court · (2011) 03 GUJ CK 0082

High Courts31 Mar 2011Dismissed

Union of India (UOI) and Others Vs R.P. Jadeja

Gujarat High Court · (2011) 03 GUJ CK 0069

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14