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Gujarat High Court judgments, 2011

1,568 judgments · page 57 of 79

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High Courts31 Mar 2011Dismissed

N.R. Patel Vs State of Gujarat

Gujarat High Court · (2011) 03 GUJ CK 0046

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High Courts30 Mar 2011Dismissed

Deputy Collector and Laq Officer and Another Vs Chunilal Maganbhai and Another

Gujarat High Court · (2011) 03 GUJ CK 0108

Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
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High Courts30 Mar 2011

Kiranbhai Laxmanbhai Patil Vs State of Gujarat and Others

Gujarat High Court · (2011) 03 GUJ CK 0076

Constitution of India, 1950 — Article 226
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High Courts30 Mar 2011

Manojkumar Premkumar Varma Vs State of Gujarat

Gujarat High Court · (2011) 03 GUJ CK 0047

Bombay Primary Education Rules, 1949 — Rule 130Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts30 Mar 2011Allowed

Nirmalbhai Pravinbhai Ahir and Another Vs State of Gujarat

Gujarat High Court · (2011) 2 GLH 552

Penal Code, 1860 (IPC) — Section 302, 313, 34
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High Courts30 Mar 2011Dismissed

The State of Gujarat Vs Jayantibhai Bhimjibhai Gorani and Others

Gujarat High Court · (2011) 03 GUJ CK 0015

Bombay Court Fees Act, 1959 — Article 1, 3Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10(1), 10(2)
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High Courts29 Mar 2011Allowed

Chhaganbhai Ukabhai Maiyatra and Others Vs Pratapbhai Hamirbhai Dodia and Others

Gujarat High Court · (2011) 03 GUJ CK 0148

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
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High Courts29 Mar 2011Allowed

New India Assurance Co. Ltd. Vs Kokilaben Juvansinh Dabhi and Others

Gujarat High Court · (2011) 03 GUJ CK 0141

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High Courts29 Mar 2011Dismissed

State of Gujarat and Another Vs Thakor Rayaji Khodaj

Gujarat High Court · (2011) 03 GUJ CK 0139

Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
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High Courts29 Mar 2011Dismissed

Mahendra Maganlal Vachhani Vs State of Gujarat

Gujarat High Court · (2011) 03 GUJ CK 0138

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13(2), 20, 7
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High Courts29 Mar 2011Dismissed

Snehlata Ghorpade through Power of Attorney Holder and Another Vs Princess Sardaraje Gaekwad and Others

Gujarat High Court · (2011) 03 GUJ CK 0127

Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 122
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High Courts29 Mar 2011

Ibrahim Ahmed Makarani Vs State of Gujarat

Gujarat High Court · (2011) 03 GUJ CK 0126

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 427
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High Courts29 Mar 2011

Rammurat Mahadev Vs Laljibhai Baburam Soni and Others

Gujarat High Court · (2011) 03 GUJ CK 0113

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts29 Mar 2011

Baboo Ram Harichand Vs Union of India

Gujarat High Court · (2011) 270 ELT 356

Customs Act, 1962 — Section 110, 111, 54, 77
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High Courts29 Mar 2011Allowed

Patel Jagrutiben Manharlal Vs Director of Primary Education and Others

Gujarat High Court · (2011) 03 GUJ CK 0081

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High Courts29 Mar 2011Allowed

Rajendra N. Thaker Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 03 GUJ CK 0080

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High Courts29 Mar 2011Allowed

State of Gujarat and Others Vs B.K. Nikalani

Gujarat High Court · (2011) 2 GLR 1333

Central Services (Temporary Services) Rules, 1949 — Rule 2, 3, 4Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
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High Courts29 Mar 2011

Ahmedabad Municipal Corporation Vs Ramesh Nandkishor Jagnani and Others

Gujarat High Court · (2011) 03 GUJ CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 7(ii)
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High Courts29 Mar 2011Allowed

Union of India (UOI) and Others Vs Prabhulal Mavjibhai Parmar

Gujarat High Court · (2011) 03 GUJ CK 0032

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High Courts29 Mar 2011Dismissed

Manjibhai Nathabhai Makwana @ Kailashgiri Julugir Agori Bava Vs State of Gujarat

Gujarat High Court · (2011) 03 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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