High Courts28 Mar 2011Dismissed
Deputy Executive Engineer Vs Nanjibhai Dahyabhai
Gujarat High Court · (2011) 03 GUJ CK 0025
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 59 of 79
High Courts28 Mar 2011
Ibrahim Ismail Bhatti Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0011
High Courts28 Mar 2011Dismissed
Patel Harshadkumar Rasiklal and Others Vs Dhirajlal Thakorlal Gandhi and Others
Gujarat High Court · (2011) 03 GUJ CK 0010
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2), 5(11)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 2011Allowed
Ganga Corp. Safe Pvt. Ltd. Vs Becharbhai Maganbhai Patel
Gujarat High Court · (2011) 03 GUJ CK 0006
High Courts28 Mar 2011Dismissed
D.S. Bachani and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLR 1742 : (2011) 8 RCR(Civil) 459
Constitution of India, 1950 — Article 19, 19(1), 21, 226Essential Commodities Act, 1955 — Section 3
High Courts25 Mar 2011Allowed
Analkumar Rajkishore Mishra and Others Vs Dena Bank and Another
Gujarat High Court · (2012) 1 BC 622
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 13A(3), 14(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 4, 8, 9
High Courts25 Mar 2011Dismissed
Govindbhai Haribhai Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0137
Penal Code, 1860 (IPC) — Section 302, 394
High Courts25 Mar 2011Dismissed
Amarabhai Kacharabhai Raval Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0096
Penal Code, 1860 (IPC) — Section 107, 161, 165, 165(A), 21Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374
High Courts25 Mar 2011Allowed
Devendrakumar Hiralal Desai Vs State of Gujarat and Another
Gujarat High Court · (2012) CriLJ 233 : (2011) 3 GLR 2068 : (2011) 4 RCR(Criminal) 726
Criminal Procedure Code, 1973 (CrPC) — Section 169, 319, 397, 401Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 19
High Courts25 Mar 2011Allowed
Arvindbhai Laljibhai Pandya Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts25 Mar 2011Dismissed
Jayrambhai Nathabhai Vasava Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0037
Penal Code, 1860 (IPC) — Section 302, 325, 326
High Courts25 Mar 2011Allowed
Shayama Sanjay Shah Vs Commissioner of Income Tax
Gujarat High Court · (2011) 335 ITR 446 : (2011) 333 ITR 446 : (2012) 22 TAXMAN 64
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(1), 139(2), 148, 215
High Courts24 Mar 2011Dismissed
Bhupendra Tapubhai Padia and Others Vs Prataprai Popatlal Soneji
Gujarat High Court · (2011) 3 GLH 605 : (2011) 2 GLR 1107
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 115
High Courts24 Mar 2011Allowed
National Dairy Development Board Vs Dy. CIT
Gujarat High Court · (2011) 242 CTR 302 : (2013) 353 ITR 538
Constitution of India, 1950 — Article 226Finance Act, 2008 — Section 43Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts24 Mar 2011Allowed
Vijay Omprakash Yadav, through Kishanbhai Omprakashbhai Vs Commissioner of Police and Others
Gujarat High Court · (2011) 03 GUJ CK 0085
High Courts24 Mar 2011Allowed
State of Gujarat and Others Vs Hitesh J. Goswami
Gujarat High Court · (2011) 03 GUJ CK 0079
High Courts24 Mar 2011Allowed
Manglaben Yadav through Kishanbhai Vs Commissioner of Police and Others
Gujarat High Court · (2011) 03 GUJ CK 0068
High Courts24 Mar 2011Dismissed
Nestle India Limited Vs State of Gujarat and Another
Gujarat High Court · (2011) 03 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 17(2), 2(9), 20, 7(1)
High Courts23 Mar 2011Dismissed
Commissioner of C. Ex. and Customs Vs Abbasbhai N. Shaikh
Gujarat High Court · (2011) 267 ELT 54
High Courts23 Mar 2011Dismissed
Ashokkumar Ratilal Patel Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 03 GUJ CK 0129