High Courts07 Apr 2011Dismissed

Savlani Silk Mills Vs Raju Buddhi Kashyap

Gujarat High Court · (2011) 04 GUJ CK 0029

Constitution of India, 1950 — Article 136, 226 227, 32Factories Act, 1948 — Section 59Industrial Disputes Act, 1947 — Section 10, 2, 33A, 33C(1), 33C(2)