High Courts19 Apr 2011Dismissed
Hargovanbhai Mafatbhai Parmar Vs Joint Secretary Government of India and Others
Gujarat High Court · (2011) 04 GUJ CK 0007
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 52 of 79
High Courts19 Apr 2011
Venkatesh S. Iyer and Another Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 304B, 306, 498A
High Courts18 Apr 2011Disposed Off
Nileshbhai P. Patel Vs Chief Post-Master, Ahmedabad and Another
Gujarat High Court · (2012) 1 GLR 334
Income Tax Act, 1961 — Section 11, 5, 80C
High Courts18 Apr 2011Allowed
Dashrathbhai Keshavbhai Vankar and Another Vs State of Gujarat
Gujarat High Court · (2011) 2 DMC 808
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 304(B), 306, 498(A)
High Courts18 Apr 2011Allowed
Don Juth Seva Sahakari Mandli Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLR 1579
High Courts18 Apr 2011
Ramilaben M. Patel Vs Gujarat Public Service Commission
Gujarat High Court · (2011) 04 GUJ CK 0114
Constitution of India, 1950 — Article 226Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8, 8(5)
High Courts18 Apr 2011Allowed
Souvik Kar Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 420, 469, 500, 506
High Courts15 Apr 2011
Bhumit Umakant Vadher Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts15 Apr 2011
Search Chem Industries Ltd. Vs Sales Tax Officer Class-1 and Another
Gujarat High Court · (2012) 50 VST 76
Constitution of India, 1950 — Article 226
High Courts15 Apr 2011Allowed
Chandrakantbhai Amratlal Thakkar Vs Dy. CIT and Another
Gujarat High Court · (2011) 337 ITR 258
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1), 132(1)(A), 158(B)(D)
High Courts15 Apr 2011Allowed
Hasmukhbhai Khengarbhai Solanki Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0142
Constitution of India, 1950 — Article 226
High Courts15 Apr 2011Dismissed
State of Gujarat Vs Ravjibhai Ambalal Patel
Gujarat High Court · (2011) 04 GUJ CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 397 401, 407Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(a)(ii), 2, 7(i), 7(v)Prevention of Food Adulteration Rules, 1955 — Rule 14, 16
High Courts15 Apr 2011
Nagjibhai Rataji Rajput and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 114, 307, 323, 324, 325
High Courts15 Apr 2011Dismissed
Jaiprakash Associates Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLR 108 : (2012) 56 VST 277
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts15 Apr 2011Allowed
Tulsi Developers Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2012) 246 CTR 106 : (2013) 353 ITR 530 : (2012) 204 TAXMAN 27
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 136(6), 142(1), 143(3), 147, 148
High Courts13 Apr 2011Allowed
Hiteshbhai Harakhchand Shah and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 120B, 409, 420
High Courts13 Apr 2011Dismissed
United India Insurance Co. Ltd, Registered Office Vs Jivanbhai Kanabhai Patel and Others
Gujarat High Court · (2011) 04 GUJ CK 0156
High Courts13 Apr 2011Allowed
Sabirbhai Amirbhai Kalia Vs Mustufabhai Rahemanbhai Sama and Others
Gujarat High Court · (2011) 04 GUJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts13 Apr 2011Allowed
Kantilal Manilal Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 465, 467, 468
High Courts13 Apr 2011Allowed
Sanjaysinh Metubha Jhala and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 420, 465, 467, 468