High Courts22 Apr 2011
Maulin Girishchandra Pandya Vs Riddhi
Gujarat High Court · (2011) 2 DMC 576
Hindu Marriage Act, 1955 — Section 13(1), 13(2), 13B, 13B, 13B(2)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 50 of 79
High Courts21 Apr 2011Dismissed
Commissioner of C. Ex., Cus. and Service Tax Vs V.V.F. Ltd.
Gujarat High Court · (2011) 268 ELT 463
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11AC
High Courts21 Apr 2011
R. Square Realty Pvt Ltd Vs District Collector and Another
Gujarat High Court · (2011) 04 GUJ CK 0158
Bombay Land Revenue Code, 1879 — Section 65BBombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 63AA, 63AA(3)Constitution of India, 1950 — Article 226, 227
High Courts21 Apr 2011Allowed
Chandrakant Haribhai Panchal and Others Vs Vasanstbhai Natvarlal Shah and Others
Gujarat High Court · (2011) 04 GUJ CK 0157
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Apr 2011Allowed
State of Gujarat and Another Vs Rathod Bhalabhai Bhikhabhai
Gujarat High Court · (2011) 04 GUJ CK 0132
High Courts21 Apr 2011Dismissed
Harishbhai Lakhoita Vs Patel Haribhai Mohanbhai and Others
Gujarat High Court · (2011) 04 GUJ CK 0129
Industrial Disputes Act, 1947 — Section 18, 18(3)(c)
High Courts21 Apr 2011
Commissioner of C.E., C. and S.T. Vs Western Electric and Engineering Co.
Gujarat High Court · (2011) 269 ELT 62
Central Excise Rules, 1944 — Rule 209ACentral Excises and Salt Act, 1944 — Section 11AB , 11AC
High Courts21 Apr 2011Dismissed
Commissioner of Central Excise Vs Ambalal Sarabhai Enterprises Ltd.
Gujarat High Court · (2013) 57 VST 21
CENVAT (Credit) Rules, 2004 — Rule 2(1), 4(3)(c)
High Courts20 Apr 2011Dismissed
Madhavsinh Nagjibhai Solanki Vs Gujarat Electricity Corp. Ltd. and Another
Gujarat High Court · (2012) 1 LLJ 811
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 33(2)
High Courts20 Apr 2011Dismissed
Majabutsinh C. Gohil Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0185
High Courts20 Apr 2011Allowed
Lakhabhai Devdhanbhai Jhilariya and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 114, 120B, 195, 196, 307
High Courts20 Apr 2011Allowed
Dhaval Talkies and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLR 2272
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 2, 29, 6, 6(2)
High Courts20 Apr 2011Dismissed
Chimanlal Mavjibhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 14, 20
High Courts20 Apr 2011Dismissed
Ashwinkumar Chinubhai Soni Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts20 Apr 2011
Amrabhai Samtabhai Kanbi (Patel) and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0088
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(2), 2(6), 63Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2011Allowed
Dhurabhai Mulabhai Vankar Vs Manibhai Motibhai Bhoi and Others
Gujarat High Court · (2011) 04 GUJ CK 0087
Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2011Dismissed
Netrang Vibhag Milk Producers Cooperative Society Ltd. Vs Chandrakant Vithalbhai Mistry
Gujarat High Court · (2011) 04 GUJ CK 0086
Air India Employees Service Regulations, 2000 — Regulation 48Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25(F), 25(G)
High Courts20 Apr 2011Allowed
Fr. Koshy Alex T Vs Tansukhlal Maganlal Sameja
Gujarat High Court · (2011) 04 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41, 115
High Courts20 Apr 2011Dismissed
Nadiad Nagarpalika Vs Arvindbhai I. Goswami and Others
Gujarat High Court · (2011) 04 GUJ CK 0081
Industrial Disputes Act, 1947 — Section 19, 19(2), 19(6)
High Courts20 Apr 2011
Shree Kundla Taluk Sahkari Karid Vechan Sangh Sahkari Bhavan and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0053
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 81