COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 51 of 79

High Courts20 Apr 2011

Pepsico India Holdings Private Limited, A Co. Regd. Company Act and Others Vs State of Gujarat and Another

Gujarat High Court · (2011) 04 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 406, 420

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High Courts19 Apr 2011Allowed

Raajratna Metal Industries Limited Vs Union of India

Gujarat High Court · (2013) 294 ELT 192

Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 226Taxation Laws (Amendment) Act, 2006 — Section 39

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High Courts19 Apr 2011

Diamond and Gem Development Corpn. Vs Union of India (UOI)

Gujarat High Court · (2011) 268 ELT 3

Customs Act, 1962 — Section 111, 112, 113, 114, 15(9)Special Economic Zones Act, 2005 — Section 11, 11(2), 12, 12(2), 15(9)Special Economic Zones Rules, 2006 — Rule 11(11), 2, 2(1), 20, 28

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High Courts19 Apr 2011Dismissed

G.S.R.T. Corpn. Vs Niranjan Balvantrai Joshi

Gujarat High Court · (2011) 04 GUJ CK 0183

Industrial Disputes Act, 1947 — Section 25G, 25H

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High Courts19 Apr 2011Dismissed

Mingalpur Gopalak and Ganotiya Co-Op. Soc. Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2011) 04 GUJ CK 0182

Constitution of India, 1950 — Article 226

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High Courts19 Apr 2011Allowed

Surendra Sukhnandan Yadav - Prop. Carvan India Roadways Vs State of Gujarat and Another

Gujarat High Court · (2011) 04 GUJ CK 0181

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts19 Apr 2011Dismissed

Union of India (UOI) and Others Vs Sunil Manubhai Waghela

Gujarat High Court · (2011) 04 GUJ CK 0180

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High Courts19 Apr 2011Allowed

State of Gujarat Vs Patel Kantaben and Others

Gujarat High Court · (2011) 04 GUJ CK 0151

Constitution of India, 1950 — Article 226, 227

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High Courts19 Apr 2011

Jigneshbhai Kanubhai Kahar Vs State of Gujarat

Gujarat High Court · (2011) 04 GUJ CK 0139

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts19 Apr 2011Dismissed

P.P. Patel (Premjibhai P. Patel) Vs State of Gujarat and Another

Gujarat High Court · (2011) 04 GUJ CK 0084

Constitution of India, 1950 — Article 51A

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High Courts19 Apr 2011Allowed

Harish C. Brahmbhatt and Others Vs Oil and Natural Gas Commission and Others

Gujarat High Court · (2011) 04 GUJ CK 0083

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High Courts19 Apr 2011Dismissed

Bharatbhai Natverlal Raval Vs State of Gujarat and Others

Gujarat High Court · (2011) 04 GUJ CK 0082

Limitation Act, 1963 — Section 3

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High Courts19 Apr 2011Allowed

Patel Naranbhai Jesangbhai Vs Special Land Acquisition Officer and Another

Gujarat High Court · (2011) 04 GUJ CK 0080

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 28A, 4, 4(1)

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High Courts19 Apr 2011

Linaben Satishkumar Thakkar - Prop of Jay Enterprise Vs Gujarat State Civil Supply Corporation Ltd. and Others

Gujarat High Court · (2011) 04 GUJ CK 0050

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High Courts19 Apr 2011Dismissed

Bhikhabhai Becharbhai Machhi Vs State of Gujarat

Gujarat High Court · (2011) 04 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 11, 12, 13(1), 13(2), 14

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High Courts19 Apr 2011

Smartchem Technologies Ltd. Vs Union of India

Gujarat High Court · (2011) 272 ELT 522

Central Excises and Salt Act, 1944 — Section 11A, 2Constitution of India, 1950 — Article 226

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High Courts19 Apr 2011Dismissed

Swil Limited Vs Gujarat Industrial Investment Corporation Ltd. and Another

Gujarat High Court · (2011) 2 GLH 506

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

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High Courts19 Apr 2011Allowed

Savitaben Vs Gangaben Shivabhai Valand and Others

Gujarat High Court · (2011) 04 GUJ CK 0018

Constitution of India, 1950 — Article 226, 227

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High Courts19 Apr 2011Dismissed

State of Gujarat and Another Vs Aher Jagmal Lakhman Jodwa

Gujarat High Court · (2011) 04 GUJ CK 0015

Land Acquisition Act, 1894 — Section 11, 4, 6

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High Courts19 Apr 2011

Manish Laljibhai Thesia Vs Gujarat Urja Vikas Nigam Limited and Others

Gujarat High Court · (2011) 04 GUJ CK 0014

Constitution of India, 1950 — Article 226

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