High Courts25 Jul 2011Dismissed
Akhtar Hussain Ali Hasan Khan Vs Surat Municipal Corpn. and Another
Gujarat High Court · AIR 2012 Guj 42 : (2012) 3 BC 738 : (2012) 1 GLR 586
Post Office Act, 1898 — Section 3, 6
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 25 of 79
High Courts22 Jul 2011
Moonshine Films P. Ltd. Vs Rajesh Patil and Others
Gujarat High Court · (2013) 179 CompCas 245
High Courts22 Jul 2011
K.M. Guna Thilaka and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0090
Constitution of India, 1950 — Article 229
High Courts21 Jul 2011Allowed
Bharatbhai Raijibhai Chauhan Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0134
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Jul 2011Allowed
Kiranbhai @ Karan Bachubhai Vaghri Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0062
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2011Allowed
Latika Maheshbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0056
Constitution of India, 1950 — Article 226, 26Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts21 Jul 2011Allowed
Patel Chandrakantbhai Shankarbhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0021
Constitution of India, 1950 — Article 26Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts21 Jul 2011
Ravjibhai Kanjibhai Rathod Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0009
Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts20 Jul 2011
Bank of Baroda Vs H.D. Dhobi
Gujarat High Court · (2012) 1 GLR 408
Industrial Disputes Act, 1947 — Section 25(F)
High Courts20 Jul 2011Dismissed
IBP Co Ltd. Vs Bharat Mohanlal Trivedi and Others
Gujarat High Court · (2011) 07 GUJ CK 0139
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts20 Jul 2011Dismissed
Ramaji Bhavanji Chauhan and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0138
High Courts20 Jul 2011Dismissed
Dashratbhai Naranbhai Tadvi and Others Vs Secretary and Another
Gujarat High Court · (2011) 07 GUJ CK 0082
High Courts20 Jul 2011Allowed
State of Gujarat and Others Vs Keshubhai B. Raval and Others
Gujarat High Court · (2011) 07 GUJ CK 0061
Constitution of India, 1950 — Article 14, 226, 32Industrial Disputes Act, 1947 — Section 25B
High Courts20 Jul 2011Dismissed
Panchabhai Mevabhai Desai Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Jul 2011Allowed
Yagnika Kiritbhai Patel Vs Talati cum Mantri
Gujarat High Court · (2011) 07 GUJ CK 0059
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11, 11(1), 11(4)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts20 Jul 2011Allowed
State of Gujarat and another Vs Vilkubha Jilubha Takmaliya
Gujarat High Court · (2011) 131 FLR 868
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jul 2011Dismissed
Sureshkumar Labhshankar Joshi Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394(2)Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts20 Jul 2011Dismissed
Bhailalbhai Mahihjibhai Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2011) 07 GUJ CK 0044
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 2011Dismissed
Manishkumar R. Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0043
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 2011Dismissed
Daxaben Chandulal Acharya Vs State of Gujrat and Others
Gujarat High Court · (2011) 3 GLR 2737
Constitution of India, 1950 — Article 14, 226