High Courts15 Jul 2011Dismissed
Gujarat State Self Finance P.T.C. - C.P. Ed and B. Ed. Colleges Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0055
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 27 of 79
High Courts15 Jul 2011
K. S. Kewlani Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0054
High Courts15 Jul 2011Allowed
Pravin Kumar Natvarlal Devda Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 316
High Courts14 Jul 2011Dismissed
Dhimant Pravinchandra Shah Vs Sonal Dhimantbhai Shah and 2 Ors.
Gujarat High Court · (2011) 07 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts14 Jul 2011Dismissed
General Manager Vs Dinesh Ramshankar Trivedi and Another
Gujarat High Court · (2011) 07 GUJ CK 0028
Land Acquisition Act, 1894 — Section 34, 4, 4(1), 48Limitation Act, 1963 — Section 5
High Courts14 Jul 2011Allowed
Ritesh Yadav Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 3 GLR 2480
Constitution of India, 1950 — Article 14, 16(1)Railway Protection Force Act, 1957 — Section 2, 21, 3
High Courts14 Jul 2011
Ishwari Vasdev Soni and Others Vs Board of Trustees of The Port of Kandla and Another
Gujarat High Court · (2011) 07 GUJ CK 0013
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4
High Courts14 Jul 2011Allowed
Arjanbhai Bijalbhai Bhubhawa Vs The State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0012
Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts14 Jul 2011Allowed
Jankarali Janjirali Rafai Fakir and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 302, 498A
High Courts13 Jul 2011Allowed
Dy. Commissioner of Income Tax (Asstt.) Vs Shri Dilip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0145
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3)
High Courts13 Jul 2011Allowed
Asst. Commissioner of Income Tax Vs Dilip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0144
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34
High Courts13 Jul 2011Allowed
Asstt. Commissioner of Income Tax Vs Shri Sunil J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0143
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 18A, 27(3), 34
High Courts13 Jul 2011Allowed
General Manager ONGC Ltd. Vs Special Land Acquisition Officer
Gujarat High Court · (2011) 07 GUJ CK 0142
Land Acquisition Act, 1894 — Section 35
High Courts13 Jul 2011Allowed
Bhrambhatt Mrugaxiben Anil Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0137
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts13 Jul 2011
Dilipbhai C. Nathvani Chairman Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0113
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(4), 11(5), 46, 50
High Courts13 Jul 2011Dismissed
Manoramaben Bachubhai Kanjiya Vs Vajiben Maganbhai and Another
Gujarat High Court · (2011) 07 GUJ CK 0111
High Courts13 Jul 2011Allowed
Asst. Commissioner of Income Tax Vs Shri Pradip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0110
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 18A, 23B, 27(3), 34
High Courts13 Jul 2011
Anand Nagrik Co-operative Credit Society Ltd. Vs Siddhi Enterprise and Others
Gujarat High Court · (2011) 07 GUJ CK 0065
Constitution of India, 1950 — Article 226, 227
High Courts13 Jul 2011Allowed
Commissioner of Income Tax Vs Dilip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0042
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34
High Courts13 Jul 2011Allowed
Commissioner of Income Tax Vs Pradeep J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0019
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34