High Courts08 Jul 2011Allowed
Jitendra Prahladrai Modi Vs Shyamlal Belaram Bhatia
Gujarat High Court · (2011) 07 GUJ CK 0036
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29(2)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 29 of 79
High Courts08 Jul 2011Dismissed
New India Assurance Co Ltd. Vs Parvatiben Mohanbhai Sindhav
Gujarat High Court · (2011) 07 GUJ CK 0027
Motor Vehicles Act, 1939 — Section 96Motor Vehicles Act, 1988 — Section 170, 174
High Courts08 Jul 2011Allowed
Abdulbhai Samratbhai Sipahi and Others Vs The State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0024
Bombay Police Act, 1951 — Section 135, 135Penal Code, 1860 (IPC) — Section 302, 302, 34, 34
High Courts08 Jul 2011Dismissed
Bombay Mercantile Co-operative Bank Limited Vs Pravinaben Shanindra Kantawala and Others
Gujarat High Court · (2011) 07 GUJ CK 0023
High Courts08 Jul 2011Dismissed
Chimanlal G. Patel Vs Ganesh Park Coop HSG SOC Ltd. and Others
Gujarat High Court · (2011) 07 GUJ CK 0022
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3)Gujarat Co-operative Societies Act, 1961 — Section 167
High Courts08 Jul 2011
State of Gujarat Vs Koli Babubhai Virjibhai
Gujarat High Court · (2011) 3 GLH 277
Penal Code, 1860 (IPC) — Section 363, 366, 376(2)
High Courts07 Jul 2011Dismissed
Commissioner of Customs Vs Variety Lumbers P. Ltd.
Gujarat High Court · (2013) 19 GSTR 287
Customs Act, 1962 — Section 25Customs Tariff Act, 1975 — Section 3, 3(5), 5
High Courts07 Jul 2011Dismissed
Raguvir Synthetics Limited Vs Dahyabhai Ranchhodbhai
Gujarat High Court · (2011) 07 GUJ CK 0121
Constitution of India, 1950 — Article 227
High Courts07 Jul 2011Dismissed
Jivanlal Ramjibhai Parmar Vs Additional Chief Secretary
Gujarat High Court · (2011) 07 GUJ CK 0120
High Courts07 Jul 2011Dismissed
Nileshbhai Dahyabhai Patel Vs Sumanbhai Narayanbhai Patel
Gujarat High Court · (2011) 07 GUJ CK 0119
Constitution of India, 1950 — Article 136, 226, 227, 32Limitation Act, 1963 — Section 14
High Courts07 Jul 2011
Gujarat Industrial Development Cororation Vs Patel Bhagwanmbhai Bhimjibhai and Another
Gujarat High Court · (2011) 07 GUJ CK 0118
High Courts07 Jul 2011Allowed
Ramjibhai Kavabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20, 7
High Courts07 Jul 2011Allowed
Pagi Jesingbhai Zalabhai Vs Collector (Civil Supply Department) and Others
Gujarat High Court · (2011) 3 GLH 367
Constitution of India, 1950 — Article 226
High Courts07 Jul 2011
The Commercial Ahmedabad Mills Co. Ltd. and Another Vs The State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0089
Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 3, 4Constitution of India, 1950 — Article 19(1), 19(6)Industrial Disputes Act, 1947 — Section 25O
High Courts07 Jul 2011Allowed
Dalicha Suketur Vs Chairman
Gujarat High Court · (2011) 07 GUJ CK 0077
Constitution of India, 1950 — Article 226
High Courts07 Jul 2011Allowed
Simandhar Swami Jin Mandir Pedhi Vs State Of Gujarat and Another
Gujarat High Court · (2011) 131 FLR 241
Constitution of India, 1950 — Article 142, 226Industrial Disputes Act, 1947 — Section 17(B)
High Courts07 Jul 2011Dismissed
Govindlal Shankarlal Prajapati Vs Ahmedabad Municipal Corporatio
Gujarat High Court · (2011) 07 GUJ CK 0035
Bombay Provincial Municipal Corporations Act, 1949 — Section 260(1), 69(1)
High Courts07 Jul 2011Allowed
Artee Roadways Pvt. Ltd. Vs Transfer Services Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0025
High Courts07 Jul 2011
Jinabhai Rajabhai Koli Vs National Insurance Company Ltd. and Others
Gujarat High Court · (2011) 07 GUJ CK 0017
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 169
High Courts07 Jul 2011
Kantibhai Ambabhai Savaliya Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0016
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 27, 27(5)