COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 30 of 79

High Courts06 Jul 2011Dismissed

Pravinbhai Kashiram Patel Vs State of Gujarat and Others

Gujarat High Court · (2011) 07 GUJ CK 0127

Bombay Police Act, 1951 — Section 135, 325, 326, 395, 397Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 154, 196A(2), 438, 439(2), 482

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High Courts06 Jul 2011Allowed

Shri Navdurga Education Trust Sanchalit Vs Commissioner of Mid Day Meals and Schools and Others

Gujarat High Court · (2011) 07 GUJ CK 0122

Constitution of India, 1950 — Article 226

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High Courts06 Jul 2011Allowed

Bharat Petroleum Corp. Ltd. Vs Jivabhai Shankerbhai Patel Amratbhai J. Patel Thr'' heirs and Another

Gujarat High Court · (2011) 07 GUJ CK 0117

Land Acquisition Act, 1894 — Section 11, 18, 4, 6

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High Courts06 Jul 2011Allowed

Municipal Corporation of Ahmedabad Vs Bank of Rajasthan Ltd.

Gujarat High Court · (2011) 07 GUJ CK 0116

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High Courts06 Jul 2011Allowed

Digvijaysinh Manubha Dhadhal and Others Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0115

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 324, 504

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High Courts06 Jul 2011

Keshabhai Panabhai Solanki Vs Dahyaji Babaji Thakor and Others

Gujarat High Court · (2011) 3 GLH 335

Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 51(1), 57, 57(1), 57(2), 57(3)Penal Code, 1860 (IPC) — Section 114, 120(B), 143, 146 , 149

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High Courts06 Jul 2011Allowed

Nazir Ahmad, Ahmad @ Raju Ahmad Nabibbhai Gohri Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0108

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 20C, 22, 29, 8

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High Courts06 Jul 2011

Smt. Maheshwari Vs Ambalal Fakirchand Chauhan

Gujarat High Court · (2011) 07 GUJ CK 0095

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(3)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 108

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High Courts06 Jul 2011Dismissed