COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 26 of 79

High Courts20 Jul 2011Allowed

Mehulkumar Jashubhai Patel Vs Talati Cum Mantri

Gujarat High Court · (2011) 07 GUJ CK 0020

Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11(6)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9

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High Courts19 Jul 2011Dismissed

Yusuf Gulammoudin Mogal Vs State of Gujarat and Others

Gujarat High Court · (2011) 07 GUJ CK 0140

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84(C)Constitution of India, 1950 — Article 136, 226, 227

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High Courts19 Jul 2011Allowed

Vasudev K. Thakkar Vs Chaudhary Saheb Taluka Development Officer and Another

Gujarat High Court · (2011) 07 GUJ CK 0064

Constitution of India, 1950 — Article 14, 226Gujarat Panchayats (Amendment) Act, 1993 — Section 97

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High Courts19 Jul 2011Allowed

Patel Varshaben Khodabhai Vs State of Gujarat and Another

Gujarat High Court · (2011) 07 GUJ CK 0057

Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9

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High Courts19 Jul 2011Dismissed

Raijibhai Dhiraji Damor Vs District Supply Officer and Others

Gujarat High Court · (2011) 07 GUJ CK 0046

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High Courts19 Jul 2011

Shree Ayurved Vikas Mandal and Others Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 07 GUJ CK 0002

Constitution of India, 1950 — Article 14, 19(1)(G)Indian Medicine Central Council Act, 1970 — Section 13A, 13C

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High Courts18 Jul 2011Allowed

General Manager Vs Patel Bhikhabhai Somdas and Another

Gujarat High Court · (2011) 07 GUJ CK 0133

Land Acquisition Act, 1894 — Section 4, 6

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High Courts18 Jul 2011Dismissed

General Manager (ADMN) and PIO O/O, C.G.M.T. and 1 Vs Vishal Singh B Jadeja and 1

Gujarat High Court · (2011) 07 GUJ CK 0132

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High Courts18 Jul 2011Dismissed

Jayrajsingh Digvijaysingh Rana Vs State of Gujarat and 1 Another

Gujarat High Court · (2011) 07 GUJ CK 0130

Arms Act, 1959 — Section 25(1)(a)(b)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 120B, 149, 188, 201

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High Courts18 Jul 2011Allowed

Mehmuda Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 8

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High Courts18 Jul 2011Dismissed

State of Gujarat Vs J.C. Patel and Another

Gujarat High Court · (2011) 07 GUJ CK 0100

Interest Act, 1978 — Section 3

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High Courts18 Jul 2011Dismissed

Balubhai Somabhai Machhi Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 504

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High Courts18 Jul 2011Dismissed

State of Gujarat and Another Vs ASSO. Business Corporation

Gujarat High Court · (2011) 07 GUJ CK 0068

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High Courts18 Jul 2011Dismissed

P.B. Sikenis C/o. D.N. Sikenis Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 07 GUJ CK 0067

Limitation Act, 1963 — Section 3

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High Courts18 Jul 2011Dismissed

Surekhaben Mohanbhai Dopa Vs Indian Oil Corp. Ltd. Transferee Company of IBP Company and Another

Gujarat High Court · (2011) 07 GUJ CK 0048

Civil Procedure Code, 1908 (CPC) — Section 96Petroleum Act, 1934 — Section 20

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High Courts15 Jul 2011Dismissed

Heirs of Decd. Thakor Vasram Akha - Menaben Vasrambhai and Others Vs Heirs of Decd. Mashaji Khemaji-Popatji Khemaji Koli and Others

Gujarat High Court · (2011) 07 GUJ CK 0101

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High Courts15 Jul 2011

Andhjan Vividhlaxi Talim Kendra Vs Pushpaben N. Chandalia and 3 Ors.

Gujarat High Court · (2011) 07 GUJ CK 0097

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2

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High Courts15 Jul 2011Allowed

Keshubhai Mohanbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2011) 3 GLR 2548

Bombay Stamp Act, 1958 — Section 32(A), 32(A)(4), 33, 39, 39(1)Constitution of India, 1950 — Article 226

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High Courts15 Jul 2011Dismissed

State of Gujarat Vs Ketan Amrutlal Shah and Others

Gujarat High Court · (2011) 07 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 114, 120(B), 406, 420, 465

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High Courts15 Jul 2011

Paschim Gujarat Vij Co. Ltd. Vs District Consumer Redressal Forum, Bhuj and Another

Gujarat High Court · (2011) 3 GLR 2286 : (2012) 1 RCR(Civil) 757 : (2012) 1 RCR(Civil) 757

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 15, 2(1)Electricity Act, 2003 — Section 126, 135, 153, 154, 42

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