COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 24 of 79

High Courts02 Aug 2011Allowed

Rajuji Vanzara Vs State of Gujarat and Others

Gujarat High Court · (2011) 08 GUJ CK 0026

Constitution of India, 1950 — Article 226Gujarat Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2005 — Rule 13, 14, 17, 18, 20

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High Courts01 Aug 2011Dismissed

Arif Abdul Kader Fazlani Vs Hitesh Raojibhai Patel and Co. and Another

Gujarat High Court · (2011) 3 GLR 2518

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226, 227Patents Act, 1970 — Section 10, 104A, 107, 13(4), 2

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High Courts01 Aug 2011Dismissed

Dharmeshbhai Dolatrai Desai Vs Hetal @ Doli Dharmeshbhai Desai and Another

Gujarat High Court · (2011) 3 GLH 530

Contract Act, 1872 — Section 68Criminal Procedure Code, 1973 (CrPC) — Section 125(1)Hindu Adoptions and Maintenance Act, 1956 — Section 23(2)

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High Courts01 Aug 2011Dismissed

Mahendrakumar Manilal Patel Vs State of Gujarat and Another

Gujarat High Court · (2011) 08 GUJ CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 377Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7

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High Courts01 Aug 2011Allowed

Manukant C. Shah (HUF) Vs Deputy Commissioner of Income Tax and Another

Gujarat High Court · (2011) 245 CTR 224

Income Tax Act, 1961 — Section 139, 142, 143(3), 147, 148

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High Courts01 Aug 2011Allowed

Nareshkumar Bhagwanji Parmar Vs State of Gujarat and Another

Gujarat High Court · (2011) 08 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 114, 363, 366, 498A, 506(2)

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High Courts01 Aug 2011Allowed

Pravinkumar Vallabhbhai Patel and Others Vs State of Gujarat and Another

Gujarat High Court · (2012) 1 GLH 31 : (2012) 2 GLR 1758

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 14, 14A, 23, 61, 67Prevention of Food Adulteration Act, 1954 — Section 1, 11, 16(1), 19, 19(2)

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High Courts01 Aug 2011Dismissed

Nanji Govindbhai Sonagara Vs State of Gujarat

Gujarat High Court · (2011) 08 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 377Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 193, 196, 198, 461, 471

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High Courts29 Jul 2011Dismissed

Gujarat University Vs Megha Bhupendrakumar Goswamy and Another

Gujarat High Court · (2012) 1 GLR 574

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High Courts29 Jul 2011Dismissed

Dhanjibhai Premalbhai Rathva Vs Chief Security Commissioner, Western Railway, Mumbai and Ors

Gujarat High Court · (2012) 133 FLR 427 : (2012) 1 GLR 229

Constitution of India, 1950 — Article 226Railway Property (Unlawful Possession) Act, 1966 — Section 3

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High Courts29 Jul 2011

Official Liquidator of M/s. Mahendra Mills Ltd. Vs Devganga Traders Golden Transport and Others

Gujarat High Court · (2011) 3 GLH 228

Contract Act, 1872 — Section 73 , 74Limitation Act, 1963 — Article 113, 55, 59

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High Courts28 Jul 2011Dismissed

(The) Bhagyodaya Co-oerative Bank Limited Vs Natvarlal K Patel and Another

Gujarat High Court · (2011) 3 GLH 89

Constitution of India, 1950 — Article 226, 227

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High Courts28 Jul 2011

Maharana Mills Rashtriya Kamdar Sangh Vs O. L. of Maharana Mills Ltd. and Others

Gujarat High Court · (2011) 167 CompCas 350 : (2011) 3 GLH 399

Companies (Court) Rules, 1959 — Rule 163, 168, 176, 272, 273Companies Act, 1956 — Section 391, 529, 529A, 530

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High Courts28 Jul 2011Dismissed

Vijay Hathising Shah and Another Vs Gitaben Parshottamdas Mukhi L.R. of Chanchalben P. Mukhi and Others

Gujarat High Court · (2011) 3 GLH 449

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18, 115Constitution of India, 1950 — Article 12, 226, 227, 228

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High Courts27 Jul 2011

Raj Mineral Vs State of Gujarat and Others

Gujarat High Court · (2011) 3 GLH 257

Bombay Land Revenue Code, 1879 — Section 69, 69AConstitution of India, 1950 — Article 21, 226, 47, 48A, 51AMineral Concession Rules, 1960 — Rule 24A, 24B, 31

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High Courts27 Jul 2011Dismissed