High Courts11 Aug 2011
Bhavnagar Municipal Corporation Vs Sunderben Chhanabhai Baraiya and others
Gujarat High Court · (2011) 131 FLR 870 : (2012) 1 LLJ 877
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 7(7)
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 22 of 79
High Courts11 Aug 2011Dismissed
Shri Ram Seva Mandal Kuni Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0041
Bombay Land Revenue Code, 1879 — Section 73A, 73AAGujarat Secondary and Higher Secondary Education Act, 1972 — Section 31Gujarat Secondary Education Regulations, 1974 — Regulation 9, 9(13)(1), 9(13)(2)
High Courts11 Aug 2011Allowed
Kachchh District Panchayat Vs Nilesh Ramanbhai Patel and Another
Gujarat High Court · (2011) 08 GUJ CK 0037
Bombay Land Revenue Code, 1879 — Section 65, 65(1)Constitution of India, 1950 — Article 21, 226, 356, 48A, 51A
High Courts11 Aug 2011Dismissed
Adivasi Vikas Mandal Gulbar Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0020
Bombay Land Revenue Code, 1879 — Section 73(A), 73(A)(A)Gujarat Secondary Education Regulations, 1974 — Regulation 10(1), 9
High Courts11 Aug 2011
Samagra Gram Seva Samaj Mandalkarath Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0019
Gujarat Secondary Education Regulations, 1974 — Regulation 10(1), 9
High Courts11 Aug 2011Allowed
Sanjaybhai Shah and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 114, 323, 406, 420, 504
High Courts11 Aug 2011
Jayendrasinh Bhupatsinh Diama Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLR 1096 : (2012) 1 GLR 124
Constitution of India, 1950 — Article 141, 226Gujarat Panchayats (Amendment) Act, 1993 — Section 104, 122, 144, 145, 200
High Courts10 Aug 2011Allowed
Employees Provident Fund Organization Vs Westend Time (P) Ltd
Gujarat High Court · (2012) 133 FLR 555 : (2012) 2 LLJ 145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts10 Aug 2011
Rukshmaniben Hiralal Rajpopat Vs Rajkot Nagar Primary Education Committee
Gujarat High Court · (2011) 131 FLR 872 : (2012) 2 LLJ 404
High Courts10 Aug 2011
Ganesh Housing Corporation Ltd. Vs Padam Singh, Under Secretary and Others
Gujarat High Court · (2011) 244 CTR 194 : (2011) 339 ITR 441
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 80IA(4)Income Tax Rules, 1962 — Rule 18C(2), 18C(3)
High Courts10 Aug 2011Dismissed
Ramanlal Kanjibhai Baranda Vs Commandant and Another
Gujarat High Court · (2011) 08 GUJ CK 0060
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(1), 226(2)
High Courts10 Aug 2011Allowed
Jayesh Bhimji Sheraji Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0056
Constitution of India, 1950 — Article 226
High Courts10 Aug 2011Allowed
The State of Gujarat Vs Bashirbhai Kasambhai
Gujarat High Court · (2011) 08 GUJ CK 0049
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts10 Aug 2011
Gaekwad Investment Corporation Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0048
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 468
High Courts10 Aug 2011
Jimi Dasrath Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 366
High Courts10 Aug 2011Dismissed
State of Gujarat Vs Bharatbhai Narubhai Macwana
Gujarat High Court · (2012) 1 GLR 534
Penal Code, 1860 (IPC) — Section 114, 302
High Courts09 Aug 2011Dismissed
Ambaji Physiotherapy College Managed by Ambaji Education Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLR 2492
Bombay Reorganisation Act, 1960 — Section 88National Council for Teacher Education Act, 1993 — Section 14Universities Act, 1994 — Section 105
High Courts09 Aug 2011
Babubhai Rajabhai Chavd Vs State of Gujarat and Others
Gujarat High Court · (2011) 130 FLR 43 : (2011) 3 LLJ 803
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 323, 504, 507(2)
High Courts09 Aug 2011
State Of Gujarat and Another Vs A. H. Gohel
Gujarat High Court · (2011) 08 GUJ CK 0052
Law Officers Rules — Rule 54, 55
High Courts09 Aug 2011Allowed
Ramjibhai Ganeshbhai Tadvi Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(A), 8(C)