Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9, 9(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 50(4), 50B, 63, 84(C)

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High Courts08 Aug 2011

Sorabji Burjorji Garda College Trust and Others Vs State of Gujrat and Others

Gujarat High Court · (2011) 08 GUJ CK 0055

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High Courts08 Aug 2011Allowed

Paschim Gujarat Vij Company Ltd. Vs Rohit Hemchandra Shah

Gujarat High Court · (2011) 08 GUJ CK 0054

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 19(1)Electricity Act, 1910 — Section 24

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High Courts05 Aug 2011Allowed

Comed Pharmaceuticals Ltd. Vs Blue Star Limited

Gujarat High Court · (2012) 1 ARBLR 279 : (2011) 3 GLH 548 : (2012) 1 GLR 397

Arbitration and Conciliation Act, 1996 — Section 11(8), 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts04 Aug 2011Dismissed

P.N.N. International Vs Premkumar Chotala and others

Gujarat High Court · (2011) 131 FLR 863 : (2012) 1 LLJ 695

Industrial Disputes Act, 1947 — Section 33C(1), 33C(5)

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High Courts03 Aug 2011Allowed

Sushen Medicamentos Pvt Ltd. Vs Ashok Enterprise, Proprietorship firm of Ashok P. Desai and Others

Gujarat High Court · (2011) 08 GUJ CK 0078

Constitution of India, 1950 — Article 12, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 13(8), 17, 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 9

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High Courts03 Aug 2011

Gaurav M. Pandit Vs Chief Executive Engineer and Another

Gujarat High Court · (2011) 08 GUJ CK 0074

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High Courts03 Aug 2011

Commissioner of Income Tax Vs Aravali Finlease Ltd.

Gujarat High Court · (2012) 341 ITR 282

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High Courts03 Aug 2011Allowed

Govind R. Tholiya Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 08 GUJ CK 0008

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High Courts02 Aug 2011Dismissed

Manik B. Patil Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 08 GUJ CK 0079

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Railway Protection Force Rules, 1987 — Rule 146.2, 146.4, 153

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High Courts02 Aug 2011

Aims Oxygen Pvt. Ltd. Vs Commissioner of Wealth-Tax

Gujarat High Court · (2012) 251 CTR 19 : (2012) 209 TAXMAN 49

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10[1), 10[3), 20, 7, 7(1)Wealth Tax Act, 1957 — Section 16A, 27[1)

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High Courts02 Aug 2011Dismissed

Kanubhai Ishwarbhai Patel Vs Bharatbhai Jashbhai Patel and Another

Gujarat High Court · (2011) 08 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts02 Aug 2011Allowed

Dr. Harshadrai Pranjivan Mehta Vs State of Gujarat

Gujarat High Court · (2012) 1 GLH 84

Bombay Provincial Municipal Corporations Act, 1949 — Section 130, 135, 482Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Gujarat Municipalities Act, 1963 — Section 73

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High Courts02 Aug 2011

Commissioner of Income Tax Vs Hariprasad Bhojnagarwala

Gujarat High Court · (2012) 250 CTR 108 : (2012) 342 ITR 69 : (2012) 206 TAXMAN 471

General Clauses Act, 1897 — Section 13Income Tax Act, 1961 — Section 23(2), 256(1), 54Wealth Tax Act, 1957 — Section 7(4)

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High Courts02 Aug 2011

Chitvan Co-op. Housing Society Ltd. Vs Chief Controlling Revenue Authority

Gujarat High Court · AIR 2012 Guj 62

Bombay Stamp Act, 1958 — Section 32A, 32A(1), 53(1), 53A, 54(1A)

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