High Courts29 Aug 2011
Chandulal Bavabhai Solanki Vs State Of Gujarat and Others
Gujarat High Court · (2012) 133 FLR 126 : (2012) 1 GLR 283
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 20 of 79
High Courts29 Aug 2011
Mohd. Pervez Abdul Kayuum Shaikh and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0016
Arms Act, 1959 — Section 25(1), 25(1B), 27(1), 5Criminal Procedure Code, 1973 (CrPC) — Section 164(3), 166, 173(8), 268, 293Evidence Act, 1872 — Section 114, 134, 17, 18, 19
High Courts26 Aug 2011Dismissed
Surnarayan Co-operative Housing Soc. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0084
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 65, 68Gujarat Town Planning and Urban Development Rules, 1979 — Rule 33, 48A
High Courts26 Aug 2011Dismissed
Gujarat Positra Port Company Ltd. and Another Vs Union of India, Ministry of Environment and Others
Gujarat High Court · (2011) 08 GUJ CK 0045
Constitution of India, 1950 — Article 226, 227Wild Life (Protection) Act, 1972 — Section 29, 33, 35(6)
High Courts26 Aug 2011
State of Gujarat Vs M.K. Patel and Company
Gujarat High Court · (2011) 08 GUJ CK 0044
Contract Act, 1872 — Section 73
High Courts26 Aug 2011Allowed
Jagdish Bhai Chaturbhai Patel Vs Special Land Acquisition Officer, Vadodara
Gujarat High Court · (2012) 1 GLR 38
Land Acquisition Act, 1894 — Section 11, 18, 23(1), 28A, 31
High Courts26 Aug 2011
Mulani Akash Jaysukhbhai and Others Vs Union of India and Others
Gujarat High Court · (2011) 08 GUJ CK 0009
Indian Medical Council Act, 1956 — Section 10A, 33
High Courts26 Aug 2011Dismissed
United Phosphorous Ltd. Vs Dalpatbhai Fatesingh Patel
Gujarat High Court · (2012) 132 FLR 144
High Courts25 Aug 2011Allowed
Mohanbhai Yashvantbhai Khandekar and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0085
Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1), 144(3), 144(4), 144(6)
High Courts25 Aug 2011Dismissed
Anvarkhan Ghafurkhan Pathan Vs Transport Manager
Gujarat High Court · (2012) 133 FLR 1074 : (2012) LLR 433
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 11, 17B, 2, 33
High Courts25 Aug 2011
Gondal Nagarpalika Vs Dinesh Ravjibhai Pambhar
Gujarat High Court · (2012) 134 FLR 984 : (2012) 1 GLH 523 : (2012) 3 LLJ 547
Industrial Disputes Act, 1947 — Section 10, 33(2)Industrial Employment (Standing Orders) Act, 1946 — Section 13A
High Courts25 Aug 2011
Ashokbhai Haribhai Gajera Thro'' power of Attorney Holder Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0015
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 12, 12(2), 13, 16, 17(1)
High Courts25 Aug 2011
Pateliya Sonalben Kalubhai Vs Director of Primary Education and Others
Gujarat High Court · (2011) 08 GUJ CK 0014
Bombay Land Revenue Code, 1879 — Section 73AAConstitution of India, 1950 — Article 136, 226
High Courts25 Aug 2011
Vimal Proteins Pvt. Ltd. Vs Reserve Bank of India and 3 Ors.
Gujarat High Court · (2011) 08 GUJ CK 0013
Banking Regulation Act, 1949 — Section 35A, 56Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 126, 68
High Courts25 Aug 2011
Khalikpur Gram Panchayat Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0012
Constitution of India, 1950 — Article 226
High Courts25 Aug 2011Allowed
Deputy Engineer (O and M) Vs Ramesh Kishanchand Samiyani
Gujarat High Court · (2011) 08 GUJ CK 0006
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 2Electricity Act, 2003 — Section 126, 135, 42
High Courts25 Aug 2011Dismissed
Bhagwan Sing @ Bhagavati Prasad Fulsinh Raolji and Another Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 108, 198Prevention of Corruption Act, 1988 — Section 1, 12, 13(1), 13(2), 2
High Courts23 Aug 2011
R.N. Patel Estate Developers Pvt. Ltd. and Another Vs Cadila Lab Pvt. Ltd. and Others
Gujarat High Court · (2011) 3 GLH 647
Contract Act, 1872 — Section 202, 9Specific Relief Act, 1963 — Section 14, 14(1), 31, 41
High Courts23 Aug 2011Dismissed
Cinemax India Ltd. Vs Union of India
Gujarat High Court · (2011) 24 STR 3 : (2011) 32 STT 359
Finance Act, 1994 — Section 65, 65(105), 65(90)Finance Act, 2004 — Section 65(105)(zzzz)Finance Act, 2010 — Section 75, 75(5), 76
High Courts18 Aug 2011
Abedakhatun Y. Malek Vs Director Of Pension And Provident Funds, Gandhinagar and Others
Gujarat High Court · (2012) 1 GLR 368
Air Force Act, 1950 — Regulation 74Gujarat Civil Services (Pension) Rules, 2002 — Rule 54(14), 54(8)(ii), 88