High Courts05 Sept 2011Allowed
Ramjan Ishak Bava Vs The State of Gujarat
Gujarat High Court · (2011) 09 GUJ CK 0134
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 19 of 79
High Courts05 Sept 2011Allowed
Sanjaybhai Hirabhai Mavani and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Sept 2011Allowed
Junagadh Gymkhana Vs Assistant Provident Fund Commissioner and Another
Gujarat High Court · (2011) 09 GUJ CK 0098
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7(A), 7(B)
High Courts05 Sept 2011
Chandaben Thakorbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0064
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 21
High Courts05 Sept 2011Allowed
Sabarkantha District Panchayat Vs Yakubkhan Shammukhan Malek
Gujarat High Court · (2012) 133 FLR 1073 : (2012) 1 GLR 507
High Courts05 Sept 2011Dismissed
Gujarat Co Operative Bar Association and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0005
Advocates Act, 1961 — Section 7, 7(1)Constitution of India, 1950 — Article 14, 226, 227, 234, 323(A)Gujarat Co-operative Societies (Amendment) Rules, 2010 — Rule 40A, 41, 78
High Courts02 Sept 2011Dismissed
W.H. Brady and Company Ltd. Vs A.R. Sulochana
Gujarat High Court · (2012) 132 FLR 473 : (2012) LLR 297
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11(3), 11A
High Courts02 Sept 2011Allowed
Zahida Razakbhai Makrani and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 397, 401
High Courts02 Sept 2011Dismissed
Vallabhdas Mohanlal Pandya Decd. thro heir Jamnaben Pandya Vs Tata Chemicals Ltd.
Gujarat High Court · (2011) 09 GUJ CK 0121
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Transfer of Property Act, 1882 — Section 105, 106
High Courts02 Sept 2011Allowed
Malek (Bhatti) Anwarkhan Nassebkhan Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0120
Constitution of India, 1950 — Article 226
High Courts02 Sept 2011Dismissed
State of Gujarat Vs A.V. Ramesh
Gujarat High Court · (2011) 09 GUJ CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 227, 401Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts02 Sept 2011Allowed
Larsen and Toubro Ltd and 1 Vs Union of India and Others
Gujarat High Court · (2011) 45 VST 361
Bombay Reorganisation Act, 1960 — Section 3(1)Central Sales Tax Act, 1956 — Section 3, 4, 5, 5(3), 6Constitution of India, 1950 — Article 1, 226, 297
High Courts02 Sept 2011
Abhishek Lalbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A, 506(1)Protection of Women From Domestic Violence Act, 2005 — Section 3, 7
High Courts02 Sept 2011
State of Gujarat Vs Yogeshkumar Prabhulal Pandya
Gujarat High Court · (2011) 09 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(1)(2)
High Courts02 Sept 2011Dismissed
United India Insurance Company Limited Vs New Macfast Food and Another
Gujarat High Court · (2011) 09 GUJ CK 0047
High Courts02 Sept 2011
Kaushik Vasant Hariya and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 294(b), 448, 506(2)
High Courts01 Sept 2011Allowed
GHCL Limited Vs Arun Goenka
Gujarat High Court · (2011) 09 GUJ CK 0046
Companies Act, 1956 — Section 184, 188, 188(5), 190, 225
High Courts30 Aug 2011Dismissed
M/s. Garg Casteels (P) Ltd., Bhavnagar Vs State Trading Corporation of India Ltd. and Another
Gujarat High Court · (2012) 1 GLR 598
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 4, 5
High Courts30 Aug 2011Dismissed
Nagindas Keshavlal Mehta Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLR 626
Bombay Land Revenue Code, 1879 — Section 12Constitution of India, 1950 — Article 217, 217(2), 233, 233(1), 233(2)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 2, 3, 4
High Courts30 Aug 2011Dismissed
Harish F. Shah Vs Employees Provident Fund Organization
Gujarat High Court · (2012) 133 FLR 307 : (2012) 2 GLH 338 : (2012) 3 LLJ 512
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e), 8B(b)Employees State Insurance Act, 1948 — Section 15, 17, 2(15), 2(17), 85BFactories Act, 1948 — Section 100, 2(17), 2(e), 40(1), 7