High Courts16 Dec 2010Dismissed
Bhaljibhai Jayrambhai Rathva Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 2267
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 504
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 6 of 82
High Courts16 Dec 2010Allowed
Leighton Contractors (India) Pvt. Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 268 VST 176
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 128(1), 51, 72(2), 74, 75A
High Courts16 Dec 2010
Ramanbhai K. Dabhi Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0136
Constitution of India, 1950 — Article 226
High Courts16 Dec 2010
Chhayaben Vijaykumar Thaker Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0098
Constitution of India, 1950 — Article 226
High Courts16 Dec 2010
R.H. Patel and Others Vs Reliance Industries Limited
Gujarat High Court · (2011) 102 CLA 380 : (2011) 162 CompCas 397
Companies Act, 1956 — Section 10, 153A(1), 2(11), 391, 391(2)Constitution of India, 1950 — Article 14, 16, 43ASpecific Relief Act, 1963 — Section 14
High Courts16 Dec 2010Dismissed
Somjibhai Jatrabhao Dumada Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0025
High Courts16 Dec 2010
Shriram Education Trust, Trustees of Trust and Others Vs Mitaben Anilbhai Patel and Others
Gujarat High Court · (2011) 1 GLR 742 : (2011) 3 TAC 153
Railways Act, 1989 — Section 73
High Courts16 Dec 2010
Manor Investment Co. Pvt. Ltd. Vs Collector of Kheda
Gujarat High Court · (2010) 12 GUJ CK 0019
High Courts15 Dec 2010Dismissed
United India Insurance Co. Ltd. Vs Anwar Hasam and Others
Gujarat High Court · (2010) 12 GUJ CK 0183
High Courts15 Dec 2010
General Manager Vs Kureshi Sabbirbhai Abdulbhai Administrator of Shri Kureshi and Another
Gujarat High Court · (2010) 12 GUJ CK 0182
Land Acquisition Act, 1894 — Section 35(3)Limitation Act, 1963 — Article 137
High Courts15 Dec 2010
Dahiben Patel and Others Vs Mangaligam Subhachya Pillai (Madrasi) and Others
Gujarat High Court · (2010) 12 GUJ CK 0181
High Courts15 Dec 2010
Niramlkumar K Patel Vs State Of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0180
Constitution of India, 1950 — Article 226
High Courts15 Dec 2010
K.N. Jadav Vs Ramesh Kunverji, and 2
Gujarat High Court · (2010) 12 GUJ CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 374Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts15 Dec 2010Dismissed
Commissioner of Central Excise Vs JBF Industries Ltd.
Gujarat High Court · (2011) 264 ELT 162
Central Excises and Salt Act, 1944 — Section 35G, 35L
High Courts15 Dec 2010Allowed
Suzlon Structures Pvt. Ltd. Vs Commissioner of C. Ex. and Cus.
Gujarat High Court · (2011) 264 ELT 209
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 75ACustoms, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 7(1)
High Courts15 Dec 2010
Patel Rameshbhai Vs Prabhudas A. Patel and Another
Gujarat High Court · (2010) 12 GUJ CK 0092
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 135(D), 23(1B), 32(G), 4, 76(A)
High Courts15 Dec 2010
Deputy General Manager Vs Lasiben Dhiraji and Another
Gujarat High Court · (2010) 12 GUJ CK 0091
Land Acquisition Act, 1894 — Section 35Limitation Act, 1963 — Article 137
High Courts15 Dec 2010
Vasantbhai Keshavlal Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0090
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 114, 498A
High Courts15 Dec 2010Dismissed
Girish Construction Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 115Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 12
High Courts15 Dec 2010
Bhikhiben (Since Deceased) Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0088
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 11, 6(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4