High Courts15 Dec 2010
State of Gujarat Vs Rafiqmiya Samsumiya Malek
Gujarat High Court · (2010) 12 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 302, 306, 498A
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 7 of 82
High Courts15 Dec 2010
Ashwinbhai H. Acharya Food Inspector Vs Dilipbhai Jayantilal and Another
Gujarat High Court · (2010) 4 Crimes 253
Criminal Procedure Code, 1973 (CrPC) — Section 374Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts15 Dec 2010Dismissed
Chauhan Dajiji Baldevji Vs Pithuji Galabji Chauhan and Others
Gujarat High Court · (2011) 2 GLH 533 : (2011) 1 GLR 870
High Courts14 Dec 2010Dismissed
Sadanand Anandrao Shrigondekar Vs Nazim Amiruddin and Others
Gujarat High Court · (2010) 12 GUJ CK 0259
High Courts14 Dec 2010Dismissed
Nutan Bal Vidyalaya - Bababhai R. Patel thro'' Kiranbhai Patel Vs Assistant P.F. Commissioner
Gujarat High Court · (2010) 12 GUJ CK 0258
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16(1), 7A, 7I
High Courts14 Dec 2010
I.G. Electricals Electrical Contractor and Dealer Vs Bharat Snachar Nigam Ltd. Executive Engineer (E) and Others
Gujarat High Court · (2010) 12 GUJ CK 0257
High Courts14 Dec 2010Dismissed
Dakshaben Dilipbhai Vasant and Others Vs Praavinsinh Jilusa Parmar and Others
Gujarat High Court · (2010) 12 GUJ CK 0256
High Courts14 Dec 2010
Vivek kumar alias Ajay kumar Rajkishor Chaudhary Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts14 Dec 2010Dismissed
Virendrasinh Amarsinh Zala Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0254
High Courts14 Dec 2010Allowed
Patel Alpaben Ambalal Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 GLH 486
Constitution of India, 1950 — Article 226, 309, 341, 342Gujarat Civil Services (Reservation of Posts for Women) Rules, 1997 — Rule 2
High Courts14 Dec 2010Dismissed
P.B. Desai Vs State of Gujarat
Gujarat High Court · (2011) 1 GLH 682
Criminal Procedure Code, 1973 (CrPC) — Section 225, 235, 301, 482Penal Code, 1860 (IPC) — Section 306Prevention of Corruption Act, 1988 — Section 24
High Courts14 Dec 2010Dismissed
Bipinbhai Natwarlal Shah Vs Ashok Raghavan Nair and Others
Gujarat High Court · (2010) 12 GUJ CK 0036
High Courts14 Dec 2010Dismissed
Dilipbhai Rudabhai Parmar Vs Chief Commissioner and Others
Gujarat High Court · (2011) 1 GLH 662
Constitution of India, 1950 — Article 226
High Courts14 Dec 2010Dismissed
Nitro Aromatics Vs Regional Director and Another
Gujarat High Court · (2010) 12 GUJ CK 0007
Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 45A, 82, 85B
High Courts14 Dec 2010
Shabir Sikandarbhai Kureshi Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0006
Constitution of India, 1950 — Article 226
High Courts14 Dec 2010
Suthar Rameshbhai Pujaram Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0005
Atrocities Act — Section 3(1), 3(10)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2010Dismissed
Samson C. Chrisitian Vs Collector and Dist Megistrate and Others
Gujarat High Court · (2010) 12 GUJ CK 0004
High Courts14 Dec 2010Allowed
New India Assurance Co. Ltd. Vs Mer Athiya Karsan and Others
Gujarat High Court · (2010) 12 GUJ CK 0003
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts13 Dec 2010
P.M. Oil and Natural Gas Corp. Ltd. Vs Spl.Laq Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0241
Land Acquisition Act, 1894 — Section 35Limitation Act, 1963 — Article 137
High Courts13 Dec 2010
General Manager Oil and Natural Gas Corpn. Ltd. Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0240
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137