High Courts13 Dec 2010
Rameshbhai Ratibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0023
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 9 of 82
High Courts13 Dec 2010Allowed
Oil and Natural Gas Corporation Limited Vs Harjibhai Ishwardas Prajapati and Another
Gujarat High Court · (2010) 12 GUJ CK 0016
Land Acquisition Act, 1894 — Section 35Limitation Act, 1963 — Article 137
High Courts13 Dec 2010Allowed
Ex. Engineer Oil and Natural Gas Corp. Ltd. Vs Spl. Laq Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0015
Land Acquisition Act, 1894 — Section 35Limitation Act, 1963 — Article 137
High Courts13 Dec 2010
The Project Manager Vs Patel Dahyabhai Ranchhoddas and Others
Gujarat High Court · (2010) 12 GUJ CK 0014
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts13 Dec 2010Allowed
Oil and Natural Gas Corporation Ltd. Vs Nagarbhai Haribhai Another
Gujarat High Court · (2010) 12 GUJ CK 0011
Land Acquisition Act, 1894 — Section 35 , 35(3)Limitation Act, 1963 — Article 137
High Courts10 Dec 2010
Rajhans Vegetable Oil Refinery Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2012) 47 VST 269
Central Sales Tax Act, 1956 — Section 6A
High Courts10 Dec 2010Allowed
Deputy General Manager Vs Rabari Amrutbhai Mandanbhai and Another
Gujarat High Court · (2010) 12 GUJ CK 0237
Land Acquisition Act, 1894 — Section 35(3)Limitation Act, 1963 — Article 137
High Courts10 Dec 2010Allowed
General Manager Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0231
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts10 Dec 2010
Deputy General Mangarer Vs Vaghela Babuji Chhaguji Another
Gujarat High Court · (2010) 12 GUJ CK 0178
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts10 Dec 2010Allowed
Dipika Amrutbhai Patel Vs Vishwam Parmanand Patel
Gujarat High Court · (2011) 1 GLH 457
Family Courts Act, 1984 — Section 3, 7(1), 8Hindu Marriage Act, 1955 — Section 31, 32, 34, 35
High Courts10 Dec 2010
General Manager Vs Keshabhai Somabhai Another
Gujarat High Court · (2010) 12 GUJ CK 0100
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts10 Dec 2010Allowed
General Project Manager, ONGC LTD Vs Jayvantbhai Vaghavibhai Patel and Another
Gujarat High Court · (2010) 12 GUJ CK 0099
Land Acquisition Act, 1894 — Section 35 , 35(3)Limitation Act, 1963 — Article 137
High Courts10 Dec 2010Allowed
Deputy General Manager Vs Patel Nathiben Bhikhabhai and Another
Gujarat High Court · (2010) 12 GUJ CK 0076
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts10 Dec 2010Allowed
Dy. General Manager Vs Vaghela Kishorsinh Raysinh Heir of Decd. Raysinh Udesinh and Another
Gujarat High Court · (2010) 12 GUJ CK 0075
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts10 Dec 2010Allowed
Mohamd Asif Nijamuddin Shaikh Lighwala Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0012
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts09 Dec 2010
Commr. of C. Ex., Cus. and Ser. Tax, Daman Vs Nissan Thermoware P. Ltd.
Gujarat High Court · (2011) 266 ELT 45
Central Excises and Salt Act, 1944 — Section 35GEvidence Act, 1872 — Section 164, 24, 25, 26, 27
High Courts09 Dec 2010
General Manager Vs Patel Parsottamdas Joitaram and Another
Gujarat High Court · (2010) 12 GUJ CK 0200
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010Dismissed
Commissioner of C. Ex. and Customs Vs Sarla Polyster Ltd.
Gujarat High Court · (2011) 270 ELT 177
Central Excise Rules, 1944 — Rule 209ACentral Excise Rules, 2002 — Rule 26Central Excises and Salt Act, 1944 — Section 11(1), 11(A), 11AC, 35G
High Courts09 Dec 2010Dismissed
Commissioner of C. EX. and Cus., Vadodara-II Vs Orbit Fabrics Ltd.
Gujarat High Court · (2011) 264 ELT 53
Central Excises and Salt Act, 1944 — Section 35G
High Courts09 Dec 2010
Alankar Talkies Vs District Magistrate
Gujarat High Court · (2010) 12 GUJ CK 0176