High Courts21 Dec 2010
Lilaben Shantilal Marwadi Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0244
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 5 of 82
High Courts21 Dec 2010Allowed
Uttar Gujarat Vij Co. Ltd. Vs Arbuda Chemicals and Others
Gujarat High Court · (2010) 12 GUJ CK 0203
Electricity Act, 1910 — Section 26(6)
High Courts21 Dec 2010Dismissed
Amad Noormamad Bakali Vs (The) State of Gujarat and Others
Gujarat High Court · (2011) 274 ELT 17 : (2011) 2 GLH 31
Constitution of India, 1950 — Article 136, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 108, 161, 164, 200, 313Customs Act, 1962 — Section 107, 108, 135(1)
High Courts21 Dec 2010Dismissed
Commissioner of C. EX. and Cus. Vs Bilag Industries Pvt. Ltd.
Gujarat High Court · (2011) 264 ELT 195
Central Excise Rules, 1944 — Rule 173B, 57AD, 57CCentral Excises and Salt Act, 1944 — Section 35C, 35GCENVAT (Credit) Rules, 2001 — Rule 6
High Courts21 Dec 2010Dismissed
Ramjibhai Dhanjibhai Vs Deputy Executive Engineer
Gujarat High Court · (2011) 129 FLR 284 : (2011) 3 LLJ 680 : (2011) LLR 421
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts21 Dec 2010Dismissed
Bilag Industries Pvt. Ltd. Vs Customs, Ex. and S.T. Appellate Tribunal
Gujarat High Court · (2011) 268 ELT 366
Central Excises and Salt Act, 1944 — Section 35G
High Courts21 Dec 2010Dismissed
Commissioner of Income Tax Vs Atma Prakash Batra
Gujarat High Court · (2012) 340 ITR 177
Central Excise Rules, 1944 — Rule 12BCentral Excises and Salt Act, 1944 — Section 37(1)Income Tax Act, 1961 — Section 133(6), 145, 260A, 80HHC
High Courts21 Dec 2010Allowed
Premshankar Chandulal Raval Vs Rukhiben Meghrajbhai Parmar and Others
Gujarat High Court · (2011) 2 GLR 991
Gujarat Panchayats Act, 1961 — Section 31
High Courts20 Dec 2010Allowed
Oil and Natural Gas Corporation Ltd. Vs Thakor Kalyanji Dhulaji and Another
Gujarat High Court · (2010) 12 GUJ CK 0242
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts20 Dec 2010
Nileshkumar Babulal Modi Prop. of Maa Krupa Earth Movers Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0135
High Courts20 Dec 2010
Kapilkumar Bharatbhai Thakkar Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0134
Constitution of India, 1950 — Article 226
High Courts20 Dec 2010
Shardaben Bhimjibhai Kalani and Others Vs Kuntal Kalpeshkumar Kalani and Another
Gujarat High Court · (2010) 12 GUJ CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 497, 498A, 504Protection of Women From Domestic Violence Act, 2005 — Section 10, 3, 7
High Courts16 Dec 2010Dismissed
P.V. Sharma Vs State of Gujarat and Another
Gujarat High Court · (2011) 130 FLR 37 : (2011) 1 GLH 326
Bombay Prohibition Act, 1949 — Section 66(1)(B), 85(1)(3)Constitution of India, 1950 — Article 226
High Courts16 Dec 2010
Aqua Clear Private Ltd. Vs Charu Chemicals and Technologies Ltd.
Gujarat High Court · (2010) 12 GUJ CK 0243
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 5
High Courts16 Dec 2010Dismissed
Genaji Khumaji Mali (Parmar) and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts16 Dec 2010Allowed
Stovec Industries Ltd. Vs Union of India
Gujarat High Court · (2011) 265 ELT 192
Constitution of India, 1950 — Article 226Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 17, 6, 7
High Courts16 Dec 2010Dismissed
Commissioner of C. Ex. and Customs Vs Rajhans Silk Mills
Gujarat High Court · (2011) 268 ELT 327
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11AB, 11AC, 35G, 6
High Courts16 Dec 2010Allowed
Mehul Yogeshbhai Vyas Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 306, 323, 498A
High Courts16 Dec 2010
Jilubhai Nagabhai Solanki and Others Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0140
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 302, 323, 324, 504
High Courts16 Dec 2010Dismissed
Savarga Bhaktibhai Dullabhai Sthapit Bhakta Patidar and Another Vs Prabhubhai Dahyabhai Bhkta and Others
Gujarat High Court · (2010) 12 GUJ CK 0139
Bombay General Clauses Act, 1904 — Section 7Bombay Tenancy and Agricultural Lands Act, 1948 — Section 3A , 48, 4B, 8, 83Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 33, 96