High Courts23 Dec 2010
Chairman Central Board of Direct Taxes and Another Vs Mohanlal D. Parmar
Gujarat High Court · (2010) 12 GUJ CK 0020
Constitution of India, 1950 — Article 14, 16Revenue Service Rule, 1988 — Rule 7(3)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 4 of 82
High Courts22 Dec 2010
Vikas Vithoba Chindarkar C/o Nayanbhai Chindarkar Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0264
Constitution of India, 1950 — Article 226
High Courts22 Dec 2010
Ramsingh Somabhai Baria and Others Vs Collector and Another
Gujarat High Court · (2010) 12 GUJ CK 0218
Constitution of India, 1950 — Article 226
High Courts22 Dec 2010Allowed
Bomin Private Ltd. Vs Assistant Provident Fund Commissioner
Gujarat High Court · (2011) 128 FLR 1092 : (2011) 1 GLH 663 : (2011) 3 LLJ 485
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(5), 16, 2, 7A
High Courts22 Dec 2010Dismissed
Commissioner of Central Excise Vs Pratik Enterprises
Gujarat High Court · (2011) 21 STR 597
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 73(1), 75A, 76, 77, 78
High Courts22 Dec 2010Dismissed
Yashpal Jitubha Chudasama Vs Central Bureau of Investigation and Another
Gujarat High Court · (2011) 3 GLR 2254
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(8), 201, 437, 438Penal Code, 1860 (IPC) — Section 120A, 120B, 149, 164, 201
High Courts22 Dec 2010Dismissed
Yashpal Jitubha Chudasma Vs Central Bureau of Investigation and Another
Gujarat High Court · (2011) 1 GLH 508 : (2011) 8 RCR(Criminal) 381
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(8), 201, 437, 438Penal Code, 1860 (IPC) — Section 120B, 201, 302, 341, 342
High Courts22 Dec 2010
Commissioner of Customs Vs Vaz Forwarding Ltd.
Gujarat High Court · (2011) 266 ELT 39
Customs Act, 1962 — Section 111, 112, 130
High Courts22 Dec 2010Dismissed
Harinarayansha Rudalsha Taily Vs State of Gujrat
Gujarat High Court · (2010) 12 GUJ CK 0064
Official Secrets Act, 1923 — Section 3(1), 9Penal Code, 1860 (IPC) — Section 120B
High Courts22 Dec 2010Dismissed
Bhanuprasad M. Joshi Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0063
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 171, 406, 420, 465
High Courts22 Dec 2010
Faridabanu Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0062
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143 , 147, 148, 149, 307
High Courts22 Dec 2010Allowed
Bhopabhai Ravjibhai Bhil Vs Commissioner of Police and Others
Gujarat High Court · (2010) 12 GUJ CK 0061
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Kishanlal Harekishan Bishnoi Vs Commissioner of Police and Others
Gujarat High Court · (2010) 12 GUJ CK 0060
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Dinesh Navasinh Solanki Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0032
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Dharmesh Kumar Alias Pintu Bhagwansinh Chauhan Vs Commissioner of Police and Others
Gujarat High Court · (2010) 12 GUJ CK 0031
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Sudhaben @ Salamaben Vs Surat Police Commissioner and Others
Gujarat High Court · (2010) 12 GUJ CK 0030
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Mohmad Imtiyaz Vs Deputy Secretary and Others
Gujarat High Court · (2010) 12 GUJ CK 0029
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Allowed
Prahlad Ramjibhai Thakore Vs Commissioner of Police and Others
Gujarat High Court · (2010) 12 GUJ CK 0028
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts22 Dec 2010Dismissed
S.M. Patel Iron Traders Private Limited Vs Sugam Construction Private Ltd.
Gujarat High Court · (2011) 162 CompCas 298
Companies Act, 1956 — Section 10F, 2(17), 210(4), 397, 398
High Courts21 Dec 2010
Jayeshkumar Ramanlal Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0245
Constitution of India, 1950 — Article 226