High Courts27 Dec 2010Allowed
Sanjaybhai Babubhai Chekhaliya Vs Jayshreeben Premjibhai Solanki
Gujarat High Court · (2010) 12 GUJ CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 3 of 82
High Courts27 Dec 2010Dismissed
Ramanbhai Pujabhai Sharma Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(2), 2(1), 2(9), 7(1)(5)
High Courts27 Dec 2010
Manuji Amraji Thakore Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts27 Dec 2010Dismissed
Sudesh Chemicals Pvt. Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0170
Constitution of India, 1950 — Article 227
High Courts27 Dec 2010Dismissed
State of Gujarat Vs Chandrakant T. Kachia
Gujarat High Court · (2010) 12 GUJ CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 34, 415, 420, 468
High Courts27 Dec 2010
Kutch Shipping Agency Pvt. Ltd. Vs Board of Trustees of Kandla Port
Gujarat High Court · (2011) 265 ELT 335
High Courts27 Dec 2010Allowed
Armesh @ Alpesh Fataji Chauhan and Others Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0022
Bombay Police Act, 1951 — Section 135(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27
High Courts27 Dec 2010Dismissed
State of Gujarat Vs Jalambhai Merchandbhai Vanzara and Another
Gujarat High Court · (2010) 12 GUJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 34, 415, 420, 468
High Courts24 Dec 2010
A Satar A Musabhai and Another Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts24 Dec 2010
Ghori Rohankhan Yunuskhan Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0213
Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Dec 2010
Mohmad Sakil A. Satar Vs State of Gujarat
Gujarat High Court · (2011) 2 DMC 725
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts24 Dec 2010
Empire Hotels and Resorts Limited Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2010) 12 GUJ CK 0065
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(A)Industrial Disputes Act, 1947 — Section 11(2), 18, 2P, 8A, 8F
High Courts24 Dec 2010
Alasur Hathiyabhai Charan Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0018
High Courts24 Dec 2010Allowed
Jct Limited Vs State of Gujarat and Others
Gujarat High Court · (2011) 41 VST 312
Central Excises and Salt Act, 1944 — Section 35, 35FConstitution of India, 1950 — Article 226, 227Gujarat Value Added Tax Act, 2003 — Section 11(3), 73, 73(4), 80(1)
High Courts23 Dec 2010
Commissioner of C. Ex. and Cus., Vadodara-II Vs Dynaflex Pvt. Ltd.
Gujarat High Court · (2011) 266 ELT 41
Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2004 — Rule 14
High Courts23 Dec 2010
Jehangirkhan Alifkhan Pathan Vs Ilyasbhai Ismailbhai Vora, Thr. Power of Attorney and Others
Gujarat High Court · (2010) 12 GUJ CK 0263
Waqf Act, 1995 — Section 3, 83(1)(5), 84
High Courts23 Dec 2010
Bhurabhai Vejabhai Agath Vs President/Chief Officer
Gujarat High Court · (2010) 12 GUJ CK 0262
High Courts23 Dec 2010Allowed
Bhavnagar University Vs N.K. Ojha
Gujarat High Court · (2010) 12 GUJ CK 0212
Bhannagar University Act, 1978 — Section 11(4)Constitution of India, 1950 — Article 226, 227Gujarat University Service Tribunal Act, 1983 — Section 8
High Courts23 Dec 2010Dismissed
Exclusive Steels Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2011) 267 ELT 586
Central Excise Rules, 2002 — Rule 18Central Excises and Salt Act, 1944 — Section 11B, 35EE, 37Constitution of India, 1950 — Article 226
High Courts23 Dec 2010
District Health Officer and Another Vs Sudhirkumar Ashokchandra Joshi
Gujarat High Court · (2010) 12 GUJ CK 0021