High Courts29 Dec 2010
Momin Valimahhamad Alimahhamad (Bhoraniya) Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0277
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 2 of 82
High Courts29 Dec 2010
Rathod Gopalji Laxmanji Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 397
High Courts29 Dec 2010
Philomina Dickson Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 GLH 421
Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Constitution of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 47(2), 49(5)
High Courts29 Dec 2010Dismissed
Mahendrasingh Mevalal Thakur Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 389Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 328, 365, 394
High Courts29 Dec 2010
Ashok Chanduji Thakor Vs Deputy Collector and Others
Gujarat High Court · (2010) 12 GUJ CK 0198
High Courts29 Dec 2010
Vishal Sureshchandra Rawal Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0197
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts29 Dec 2010
Jethyabhai Gamit Vs State of Gujrat and Others
Gujarat High Court · (2010) 12 GUJ CK 0123
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 190
High Courts29 Dec 2010Allowed
State of Gujarat and Another Vs Nikhil Vijaybhai Ardeshana
Gujarat High Court · (2010) 12 GUJ CK 0122
Limitation Act, 1963 — Section 5
High Courts29 Dec 2010
Patel Jayeshkumar Bhikhabhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0121
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 120B, 306
High Courts29 Dec 2010Allowed
Devendrabhai Kanubhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Dec 2010Allowed
Vimalchand Jain Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Dec 2010Dismissed
State of Gujarat and Another Vs Pravinchandra Popatlal Patel
Gujarat High Court · (2010) 12 GUJ CK 0118
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts29 Dec 2010Allowed
Pathan Salmankhan Mohamad Sidiki Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2010) 12 GUJ CK 0117
Constitution of India, 1950 — Article 226
High Courts29 Dec 2010
Ramesh Rasikbhai Makwana Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0116
Constitution of India, 1950 — Article 226
High Courts29 Dec 2010Allowed
Rajendrabhai Kalidas Vasava and Another Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0115
Essential Commodities Act, 1955 — Section 12AA
High Courts29 Dec 2010Dismissed
State of Gujarat and Another Vs Babubhai Ukabhai Sarvaiya and Others
Gujarat High Court · AIR 2011 Guj 77
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 304A
High Courts28 Dec 2010
Kanchanbhai Zaverbhai Baria and Others Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0169
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 302
High Courts28 Dec 2010
Pradipkumar Kantilal Raval Vs State of Gujarat and Another
Gujarat High Court · (2011) 1 GLH 503
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482, 90, 97
High Courts28 Dec 2010Allowed
Polymers Industries Vs Kiritbhai Ratilal Shah
Gujarat High Court · (2010) 12 GUJ CK 0071
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AConstitution of India, 1950 — Article 226, 227
High Courts27 Dec 2010Allowed
Rajput Odhabhai Haribhai Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 376, 452, 506(2)