COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 26 of 82

High Courts13 Oct 2010

Ahir Bhikha Khoda Vs Ahir Bai Vajubai @ Ranbai Naran and Others

Gujarat High Court · (2011) 52 GLR 86 : (2011) 2 RCR(Civil) 470 : (2011) 2 RCR(Civil) 470

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 12, 14(1), 15, 19(1), 21

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High Courts13 Oct 2010

Special Land Acquisition Officer and Another Vs Mansangbhai Rasangbhai Chaudhary and Lavjibhai Rasangbhai

Gujarat High Court · (2010) 10 GUJ CK 0091

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4, 6

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High Courts13 Oct 2010

Maheshbhai G. Puvar and Another Vs The Managing Director and Others

Gujarat High Court · (2010) 10 GUJ CK 0090

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(1), 17(2A), 17(2B), 17(3), 6

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High Courts13 Oct 2010Dismissed

Paramount Corporations and Others Vs Madhavpura Mercantile Co op. Bank Ltd.

Gujarat High Court · (2010) 10 GUJ CK 0085

Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226, 227Multi-State Cooperative Societies Act, 2002 — Section 84

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High Courts13 Oct 2010

Vanzara Hiraji Naraji Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0031

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27

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High Courts13 Oct 2010Dismissed

Shah Bhimani Chemicals Pvt. Ltd. and Others Vs Madhupura Mercantile Co op Bank Ltd.

Gujarat High Court · (2010) 10 GUJ CK 0009

Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226, 227Multi-State Cooperative Societies Act, 2002 — Section 84

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High Courts12 Oct 2010Dismissed

Suresh @ Sukho Jagubhai Koli Patel through Vipul Amrutbhai Vs State of Gujarat and Others

Gujarat High Court · (2011) 2 GLH 616

Constitution of India, 1950 — Article 14, 19, 21, 22, 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(3), 3(4)

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High Courts08 Oct 2010

Gujarat Mazdoor Sabha Vs Labour Commissioner and Others

Gujarat High Court · (2010) 10 GUJ CK 0145

Constitution of India, 1950 — Article 226

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High Courts08 Oct 2010Dismissed

Chandrakant C. Shah Vs Madanben Chunilal Shah and Others

Gujarat High Court · (2010) 10 GUJ CK 0118

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2(6), 6(2), 6(3C)

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High Courts08 Oct 2010Dismissed

Pirkha Lalkha Pathan through his heirs, Tajmahmad Pirkha and Another Vs Banuba Nasrubhai and Others

Gujarat High Court · (2010) 10 GUJ CK 0115

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1)(B)

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High Courts08 Oct 2010Allowed

Pareshbhai @ Lalo Dineshbhai Jayswal Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0102

Bombay Police Act, 1951 — Section 57Bombay Prohibition Act, 1949 — Section 65(A)(E), 66(1)BConstitution of India, 1950 — Article 226

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High Courts08 Oct 2010Allowed

Navin Flourine Industries Vs B.K. Rana

Gujarat High Court · (2010) 10 GUJ CK 0089

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(C)(2)

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High Courts08 Oct 2010

Mehbubmiya @ Mehmudmiya Hasumiya Malek (Shaikh) Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts08 Oct 2010

Ramnarayan Shivram Kevat Vs State of Gujarat

Gujarat High Court · (2011) 2 GLH 680 : (2011) 52 GLR 396 : (2011) 8 RCR(Criminal) 3043

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 374(4)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302

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High Courts08 Oct 2010

Devji Bhikha Raval Vs Secretary and Another

Gujarat High Court · (2010) 10 GUJ CK 0023

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High Courts07 Oct 2010Dismissed

Commissioner of Central Excise Vs Reliance Industries Ltd.

Gujarat High Court · (2010) 259 ELT 356

Central Excise Rules, 1944 — Rule 57FCentral Excises and Salt Act, 1944 — Section 11B(2), 11BB, 35(G), 37Customs Tariff Act, 1975 — Section 3(5)

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High Courts07 Oct 2010Allowed

Gujarat Water Supply and Sewerage Board Vs M.D. Doshi

Gujarat High Court · (2011) 128 FLR 323 : (2011) 2 LLJ 382 : (2011) LLR 263

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H

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High Courts07 Oct 2010Dismissed

N.P. Mehta Vs State of Gujarat and Another

Gujarat High Court · (2011) 1 GLH 193

Constitution of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)Gujarat State Judicial Service Rules, 2005 — Rule 21(1), 21(2)

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High Courts07 Oct 2010Dismissed

Shamjibhai Keshavjibhai Kansagra (Patel) and Others Vs Principal Secretary, Revenue Department (Appeals) and Others

Gujarat High Court · AIR 2011 Guj 55

Bombay Agricultural Debtors Relief Act, 1947 — Section 24Bombay Land Revenue Code, 1879 — Section 135(3), 135D, 3(16), 3(17), 3(18)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 56, 63, 63(1), 63A

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High Courts07 Oct 2010

Airport Authority of India and Another Vs Bharat H. Parmar and Others

Gujarat High Court · (2011) 128 FLR 327 : (2011) 1 GLH 347 : (2011) 1 GLH 247 : (2011) 2 LLJ 390

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B

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