High Courts18 Oct 2010Allowed
Lalubhai Jayrambhai Bhil (Chauhan) Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0127
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 24 of 82
High Courts18 Oct 2010Allowed
Madhuben through Bakul Giris Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0126
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Ravindra Babubhai Dabhi Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0125
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010
Aminaben Vs Commissioner and Another
Gujarat High Court · (2010) 10 GUJ CK 0124
High Courts18 Oct 2010Dismissed
Executive Engineer Vs Babubhai Nathalal Patel
Gujarat High Court · (2010) 10 GUJ CK 0123
Constitution of India, 1950 — Article 14, 16, 227Industrial Disputes Act, 1947 — Section 11A, 2, 25F, 6N
High Courts18 Oct 2010Dismissed
Rabari Mashrubhai Bhalabhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0122
High Courts18 Oct 2010
Gunit Auto Industries Vs Premilaben Vithalbhai Parmar and Others
Gujarat High Court · (2010) 10 GUJ CK 0121
High Courts18 Oct 2010
Centre For Environment Education Vs Workmen Employed By It
Gujarat High Court · (2010) 10 GUJ CK 0062
Constitution of India, 1950 — Article 227
High Courts18 Oct 2010Allowed
Ilaben Balmukund Gandhi Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0061
High Courts18 Oct 2010Dismissed
Ajmeri Abdulbhai Umarbhai Vs Patel Punjalal Himatlal and Others
Gujarat High Court · (2010) 10 GUJ CK 0060
High Courts18 Oct 2010Dismissed
Gujarat State Financial Corporation Vs Urmilaben Shantilal Patel and Others
Gujarat High Court · (2010) 10 GUJ CK 0059
Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 155, 3(1)
High Courts18 Oct 2010
Ahmedabad Municipal Transport Service Vs Mohammad Yakqub Abdul Quadar Shaikh
Gujarat High Court · (2010) 10 GUJ CK 0058
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Oct 2010Dismissed
State of Gujarat Vs Rabari Lallubhai Prabhatbhai and Others
Gujarat High Court · (2010) 10 GUJ CK 0057
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts18 Oct 2010
Amanullakha Rasulkhan Thakor Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0056
High Courts18 Oct 2010
Prahladbhai Mohanbhai Gosa and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 1 Crimes 559
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 201
High Courts18 Oct 2010Allowed
Hansaben Punamji Thakore Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0053
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Ramswarup Aganlal Vaishya Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0052
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Junagadh Agricultural University Vs Mansukhbhai Laxmanbhai Makwana
Gujarat High Court · (2010) 10 GUJ CK 0051
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33A
High Courts18 Oct 2010
Executive Engineer Vs Vijaykumar Prataprai Bhatt
Gujarat High Court · (2010) 10 GUJ CK 0050
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 Oct 2010Allowed
Bavku @ Lalo Bhurabhai Gadhvi through Devrajbhai Lakhabhai G. Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0049
Bombay Prohibition Act, 1949 — Section 116(B), 57(C), 65(A)(E), 66(B), 81Constitution of India, 1950 — Article 226